Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,631 total)

COMMISSIONER OF IT , FARIDABAD vs KAUSHALYA GANDHI, FARIDABAD

ITA/527/2010ITAT Punjab & Haryana
17/9/2014

RANJEETBHAI LAXMANBHAI SINDHAV vs DHUDHABHAI SAVJIBHAI SHIORA

X-OBJ/82/2014ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

17/9/2014

NATIONAL INSURANCE COMPANY LIMITED vs RANJEETBHAI LAXMANBHAI SINDHAV

FA/1197/2014ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

17/9/2014

COMMISSIONER OF INCOME TAX JAIPUR vs SHRI SOBHRAJMAL

ITAP/34/1994ITAT Rajasthan
17/9/2014

C I T ALWAR vs ASHOK KUMAR JAIN

ITA/27/2014ITAT Rajasthan
17/9/2014

MAHAVIR PARSHAD JAIN AND OTHERS vs I.T.O.WARD :1, YAMUNAGAR

ITA/127/2000ITAT Punjab & Haryana
17/9/2014

CIT FARIDABAD vs RENU MUKHERJEE

ITA/336/2009ITAT Punjab & Haryana
17/9/2014

PARVINDER JIT SINGH BINDRA vs COMMISSIONER OF INCOME TAX LUDHIANA

ITA/168/2014ITAT Punjab & Haryana
16/9/2014

CHANDAN GUPTA vs COMMISSIONER OF INCOME TAX LUDHIANA

ITA/196/2014ITAT Punjab & Haryana
16/9/2014

SATNAM SINGH vs COMMISSIONER OF INCOME TAX-II, JALANDHAR

ITA/258/2013ITAT Punjab & Haryana
16/9/2014

CIT vs BHAGAT STEEL & FORGING PVT LTD

ITA - 510 / 2012ITAT Delhi
16/9/2014

CIT-I vs M/S BHAGAT STEEL & FORGING PVT LTD.

ITA/510/2012ITAT Delhi
16/9/2014

COMMISSIONER OF INCOME TAX-VI vs M/S. T.S.KISHAN & CO. LTD

ITA/1270/2011ITAT Delhi
16/9/2014

COMMISSIONER OF INCOME TAX II AMRITSAR vs VIDYA SAGAR SAINI

ITA/163/2014ITAT Punjab & Haryana

MR. JUSTICE SURINDER GUPTA,MR. JUSTICE DR. RAVI RANJAN

15/9/2014

MONICA THAPAR vs COMMISSIONER OF INCOME TAX

ITA/195/2014ITAT Punjab & Haryana
15/9/2014

SUB REGISTRAT MUKTSAR vs DIRECTOR OF INCOME TAX (CIB)

ITA/151/2014ITAT Punjab & Haryana
15/9/2014

JAWAHAR LAL JAIN HUF KARTA vs COMMISSIONER OF INCOME TAX CHANDIGARH

ITA/164/2014ITAT Punjab & Haryana
15/9/2014

VALLABH KNITS LTD vs COMMISSIONER OF INCOME TAX LUDHIANA

ITA/27/2014ITAT Punjab & Haryana
15/9/2014

COMMISSIONER OF INCOME TAX (CENTRAL)-1, NEW DELHI vs VATIKA TOWNSHIP PRIVATE LIMITED

CIVIL APPEAL No. 8750/2014ITAT SC

5 Judges

15/9/2014

COMMR.OF INCOME TAX-I,NEW DELHI vs VATIKA TOWNSHIP P.LTD

C.A. No.-008750-008750 - 2014ITAT SC
15/9/2014

COMMISSIONER OF INCOME TAX-X vs SMT PARAMJEET LUTHRA

ITA/596/2014ITAT Delhi
15/9/2014

SHIRISHKUMAR KALIDAS RAJGURU (DECD. THRO LEGAL HERIS) vs HARISINH SANKERSINH RATHOD

FA/1537/2006ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA

12/9/2014

COMMISSIONER OF INCOME TAX-IV vs M/S. FAITH BIOTECH PVT. LTD

ITA/509/2014ITAT Delhi
12/9/2014

COMMISSIONER OF INCOME TAX-III vs M/S SPANK HOTELS LTD

ITA/593/2014ITAT Delhi
12/9/2014

COMMISSIONER OF INCOME TAX-1 vs M/S CHRISTIAN MEDICAL COLLEGE

ITA/154/2014ITAT Punjab & Haryana

MR. JUSTICE SURINDER GUPTA,MR. JUSTICE DR. RAVI RANJAN

11/9/2014

JAYESH VADILAL PAREKH vs COMMERCIAL TAX OFFICER -TWO

SCA/2320/2014ITAT Gujarat
11/9/2014

COMMISSIONER OF INCOME TAX vs M/S THE ORIENTAL INSURANCE CO. LTD

ITA/586/2014ITAT Delhi
11/9/2014

CIT-II CHANDIGARH vs M/S CHEEMA BOILERS LTD.

ITA/665/2009ITAT Punjab & Haryana
10/9/2014

C I T vs M/S PUNJAB STATE WAREHOUSING CORP.

ITA/826/2008ITAT Punjab & Haryana
10/9/2014

COMMISSIONER OF INCOME TAX -X vs SMT. ACHILA SABHARWAL

ITA/501/2014ITAT Delhi
10/9/2014