Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,928 total)
The Commissioner of Income Tax-III, Hyderabad. vs M/s. Veer-Chemie AND Aromatics (P) Limited
ITTA/280/2006ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax-III, vs M/S Resource Technologies Pvt. Ltd.
ITTA/282/2006ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax-II vs M/s.Kalyani Wines
ITTA/6/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of income tax, vs M/s. R.K. Palace,
ITTA/57/2008ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income-Tax, vs Rangaraya Medical College Old Students Association
ITTA/269/2005ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax vs P. Nagabhushana Rao
ITTA/336/2005ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax vs Smt. Jana Nagamani
ITTA/77/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax-I vs R.B.Mittal
ITTA/68/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income-Tax, vs Rangaraya Medical College Old Students Association
ITTA/261/2005ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax III, vs M/s. Swagath Seeds Private Limited
ITTA/346/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax-V vs M/S Sain Medicaments,
ITTA/275/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax vs Sri C.S.Kameswara rao
ITTA/323/2005ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax I, vs Smt. Sudia Indira
ITTA/3/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
THE COMMISSIONER OF INCOME TAX-II, HYDERABAD vs M/s. Jindal Steel Tubes Limited
ITTA/300/2007ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax vs Sri P.Sarveswara Rao
ITTA/434/2005ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax, vs M/s. Southern Packaging Industrial Development Area,
ITTA/337/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
THE COMMISSIONER OF INCOME TAX-8 vs M/S N.S.N. JEWELLERS PVT. LTD
C.A. No.-005186-005186 - 2015ITAT SC
The Principal Commissioner Of Income Tax (Central) vs Shri Sumit Chandok
ITA/63/2016ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
Thr Principal Commissioner Of Income Tax (Central) vs Shri Sumit Chandok
ITA/62/2016ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
M/S. VENGERI SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
ITA/22/2016ITAT Kerala
BINIT KUMAR JHA,HOOGHLY vs ITO, WD-2(1), HOOGHLY, HOOGHLY
ITA 874/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
MAA SARWESHWARI CONSTRUCTION,BURDWAN vs ITO, WD-2(2), ASANSOL, BURDWAN
ITA 208/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S NEW ERA ENGINEERS CO. OP. SOCIETY LTD.,PURULIA vs DCIT, CIR-3, ASANSOL, ASANSOL
ITA 406/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
GOODRICKE GROUP LIMITED,KOLKATA vs DCIT, CIR-4, KOLKATA, KOLKATA
ITA 1372/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SRI NAND KISHORE KHEMANI,KOLKATA vs THE C.I.T KOLKATA - III, KOLKATA
ITA 93/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
ASISH RANJAN CHOWDHURY,HOOGHLY vs I.T.O WD - 49(3),KOLKATA, KOLKATA
ITA 766/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
GOPESHWAR PRASAD AGARWAL,KOLKATA vs A.C.I.T CC - XII,KOLKATA, KOLKATA
ITA 474/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
I.T.O WD - 9(4),KOLKATA, KOLKATA vs SHRI MANAS MOITRA, KOLKATA
ITA 448/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
SRI RAJ KUMAR BANSAL,KOLKATA vs I.T.O WD - 42(1),KOLKATA, KOLKATA
ITA 1943/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
D.C.I.T CIR - 4,KOLKATA, KOLKATA vs M/S MADHU JAYANTI INTERNATIONAL LTD, KOLKATA
ITA 1888/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
