Commissioner of Income Tax vs. Smt. Jana Nagamani
ITTA/77/2010HC TelanganaHBHC01021522201014 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY9 pages
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- National Insurance Co. Ltd. v. Pranay Sethi152 citing16 SCC 680 · 2017
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