Recent Judgments

ITO, NEW DELHI vs M/S GENIUS ELECTRICALS & ELECTRONICS LTD., NEW DELHI

CARGILL FINANCIAL SERVICES ASIA PTE LTD.- IN LIQUIDATION,SINGAPORE vs ADIT, NEW DELHI

CARGILL TSF ASIA PTE LTD.,SINGAPORE vs ADIT, NEW DELHI

ITO WARD-I NARNAUL vs RAMESH CHAND,

Commisisoner of IncomeTax, vs M/S Bommana Saree Mandir [P] Limited,

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

CIT vs RAFIQ AHMD

COMMISSIONER I T vs RAJ SMALL INDUSTRIES CORP LTD

THE COMMISSIONER OF INCOME TAX vs M/S BRITISH HEALTH PRODUCT IND

C I T ALWAR vs M/S H M TUBES CON P

C I T vs M/S RAJ ASBESTOS CEMENT CO

C I T ALWAR vs LAXMI VIJAY STEELS PVT LTD

C I T vs M/S RATNAGIRI INDIA LTD

C I T JAIPUR vs KAILASH CHAND TAMBI and ORS

COMMISSIONER OF INCOME TAX JAI vs M/S KRISHNA ENTERPRISES

C I T AJMER vs M/S RAJAN PRODUCTS

C I T JAIPUR vs AGARWAL DAL and OIL MILLS

C I T KOTA vs M/S RAHUL CHOUDHARY and PARTY

COMMISSIONER OF INCOME TAX JAI vs M/S BAKLIWAL TRADER

C I T JAIPUR vs ARUN KUMAR SARAF

CIT-I LUDHIANA vs M/S SUPERMAN KNITTERS (P) LTD. LUDHIANA

M/S A.S. PRECISION MACHINES P LTD THR SHRI AJIT SINGH vs COMMISSIONER OF INCOME TAX AAYAKAR BHAWAN RISHI NAGAR LUDH PB

DEEPI ARORA,MUMBAI vs ACIT CR 19(1), MUMBAI

ITO 14(3)(3), MUMBAI vs MUNCHERSHAW P. TODDYWALA, MUMBAI

PERFECT ENGINEERING PRODUCTS LTD,MUMBAI vs DCIT RG 8(2), MUMBAI

ASST CIT CIR 6(1), MUMBAI vs ANIL PRINERS LTD, MUMBAI

VENKATARAGHAVAN VENUGOPAL,NAVI MUMBAI vs ITO (IT) 2(1), MUMBAI

ADNANI ENTERPRISES,MUMBAI vs DCIT 14(2), MUMBAI

ADMINISTRATOR OF THE ESTATE OF LATE MR. E.F DINSHAW,MUMBAI vs ITO (IT) 1(1), MUMBAI

KIRAN GEMS P.LTD,MUMBAI vs ADDL CIT 5(2), MUMBAI

I.T.O. 17(1)(1), MUMBAI vs SAM P. TODDYWALLA, MUMBAI