Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,963 total)
M/S. ASHWANI KUMAR & SONS (HUF),MEERUT vs ITO, MEERUT
ITA 5521/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. AL- HIND EXPORTS,MEERUT vs ITO, MEERUT
ITA 439/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. FAZAL FROZEN FOODS PVT. LTD.,MEERUT vs ITO, MEERUT
ITA 438/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, MEERUT vs M/S. H.L. WAREHOUSING CORPORATION, MEERUT
ITA 2922/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO, MEERUT vs M/S. H.L. WAREHOUSING CORPORATION, MEERUT
ITA 2921/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S. PIYUSH BUILDWELL INDIA LTD.,NEW DELHI vs DCIT, FARIDABAD
ITA 2735/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
H L WAREHOUSING CORPORATION,MEERUT vs ACIT, MEERUT
ITA 2387/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
H L WAREHOUSING CORPORATION,MEERUT vs ACIT, MEERUT
ITA 2386/DEL/2015[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S. ARVIND NATH SETH & SONS (HUF),MEERUT vs ITO, MEERUT
ITA 1660/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. EXL CAREERS,MEERUT vs ITO, MEERUT
ITA 1473/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
SENIOR POST MASTER,MEERUT vs ITO (TDS), MEERUT
ITA 1472/DEL/2015[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S. EASTERN DRUG & SANITARY PRODUCTS,MEERUT vs JCIT, MEERUT
ITA 1407/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, MEERUT vs SHRI SURJEET SINGH GOLDY, MEERUT
ITA 1326/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. BAL KISHNA,UTTAR PRADESH vs ITO, MEERUT
ITA 7057/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SEHRAWAT ASSOCIATES (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 665/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, MEERUT vs M/S. MASTERMIND PUBLICATION (INDIA) P. LTD., MEERUT
ITA 6641/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, MEERUT vs SMT. SHANTI DEVI, MEERUT
ITA 6632/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. VINOD KUMAR ARORA,MEERUT vs ITO, MEERUT
ITA 5110/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SMT. REKHA AGGARWAL,MEERUT vs ITO, NEW DELHI
ITA 3498/DEL/2014[1999-00]Status: DisposedITAT DelhiAY 1999-00
M/S. HUSAIN FOUNDATION CHARITABLE TRUST,MEERUT vs CIT, MEERUT
ITA 3073/DEL/2014[]Status: DisposedITAT Delhi
ITO, MEERUT vs M/S. FAZAL FROZEN FOODS PVT. LTD., MEERUT
ITA 2021/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. YATI GARG,NEW DELHI vs ITO, NEW DELHI
ITA 1568/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. BHARAT SANCHAR NIGAM LTD,MEERUT vs ITO(TDS), MEERUT
ITA 6656/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs GLOBAL VANTEDGE PVT. LTD., NEW DELHI
ITA 6105/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. SIR SHADI LAL ENTERPRISES (P) LTD., NEW DELHI
ITA 5148/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S MEERUT ROLLER FLOUR MILLS PVT. LTD.,MEERUT vs CIT, MEERUT
ITA 3350/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. JAKSONS BUILDWELL (P) LTD., NEW DELHI
ITA 2688/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, GHAZIABAD vs M/S. MANKIND PHARMA LTD., NEW DELHI
ITA 2138/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
MANKIND PHARMA LTD.,NEW DELHI vs ACIT, GHAZIABAD
ITA 1390/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. OM PRAKASH THAKKAR,UTTAR PRADESH vs ITO, UTTAR PRADESH
ITA 1018/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10