Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,965 total)
M/S HINDUSTAN ENGINEERING & INDUSTRIES LTD.,KOLKATA vs A.D.I.T RANGE - 5,KOLKATA., KOLKATA
ITA 330/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
A.C.I.T CIR - 30,KOLKATA, KOLKATA vs PRANAB CHATTERJEE, KOLKATA
ITA 325/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
D.C.I.T CIR - 1,KOLKATA, KOLKATA vs M/S A.K.G FINVEST LTD, KOLKATA
ITA 1341/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ANIL KUMAR S. GATHANI & ORS(HUF),KOLKATA vs ITO, WARD-37(3), KOLKATA, KOLKATA
ITA 1131/KOL/2012[2002-03]Status: DisposedITAT KolkataAY 2002-03
M/S. MANA KAMNA DEVELOPERS (P) LTD.,SILIGURI vs ADDL. CIT, CIRCLE - 2, SILIGURI, SILIGURI
ITA 1577/KOL/2010[2006-07]Status: DisposedITAT KolkataAY 2006-07
ALLAHABAD BANK,KOLKATA vs ADDL. CIT, RANGE - 6, KOLKATA, KOLKATA
ITA 2175/KOL/2009[2005-06]Status: DisposedITAT KolkataAY 2005-06
RAJKUMARI G. JAIN,MUMBAI vs ITO 24(2)(3), MUMBAI
ITA 5676/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT - 14(2), MUMBAI vs HITEN P. DALAL, MUMBAI
ITA 4732/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 9(1)(1), MUMBAI vs ANG TRADING P.LTD, MUMBAI
ITA 6014/MUM/2013[2001-02]Status: DisposedITAT MumbaiAY 2001-02
ANIL LAXMICHAND SHAH,MUMBAI vs JCIT CIR 24(1), MUMBAI
ITA 4561/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 36, MUMBAI vs AKRUTI CITY LTD, MUMBAI
ITA 4346/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
HUSSEIN ISMAIL DAWOODANI,MUMBAI vs ASST CIT 15(2), MUMBAI
ITA 2491/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 8(2)(3), MUMBAI vs MICROSWITCH SOLUTION P.LTD, MUMBAI
ITA 1704/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO (TDS) 1(1), MUMBAI vs ABHINAV BUILDERS, NAVI MUMBAI
ITA 6868/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 25(3)(3), MUMBAI vs LEELADEVI JASRAJ PUROHIT, MUMBAI
ITA 6626/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 36, MUMBAI vs ACKRUTI CITY LTD, MUMBAI
ITA 5359/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CEN CIR 36, MUMBAI vs ACKRUTI CITY LTD, MUMBAI
ITA 5358/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT CEN CIR 36, MUMBAI vs ACKRUTI CITY LTD, MUMBAI
ITA 5357/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DCIT CEN CIR 36, MUMBAI vs ACKRUTI CITY LTD, MUMBAI
ITA 5356/MUM/2012[2002-03]Status: DisposedITAT MumbaiAY 2002-03
DCIT CEN CIR 36, MUMBAI vs ACKRUTI CITY LTD, MUMBAI
ITA 5355/MUM/2012[2001-02]Status: DisposedITAT MumbaiAY 2001-02
MINTU SAYERMAL JAIN,MUMBAI vs ITO WD 16(3)(1), MUMBAI
ITA 5302/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
CHHOTELAL J YADAV,MUMBAI vs ITO WD 21(2)(1), MUMBAI
ITA 315/MUM/2011[1997-98]Status: DisposedITAT MumbaiAY 1997-98
DEDHIA PROPERTIES P. LTD,MUMBAI vs ITO WD 10(3)(4), MUMBAI
ITA 1600/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MOHAMMED SHAFI S/O MOHAMMED KHAJA HUSSAIN vs THE GOVERNMENT OF KARNATAKA AND ORS
WP/200764/2016ITAT Karnataka
ASHOK B HINCHIGERI
THE DIVISIONAL CONTROLLER vs M M RASHEED
WP/107540/2014ITAT Karnataka
B.S PATIL
KARNATAKA STATE ROAD vs THE DEPUTY LABOUR COMMISSISONER
WP/50783/2013ITAT Karnataka
S.ABDUL NAZEER
M/S. VANSHIKA MOTORS PVT. LTD.,MEERUT vs ACIT, MEERUT
ITA 875/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. JAI DAYAL ALIAS JAI PRAKASH,MEERUT vs ITO, MEERUT
ITA 842/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
SACHIN KUMAR,MEERUT vs ITO, MEERUT
ITA 79/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. HARI KUMAR,MEERUT vs ITO, MEERUT
ITA 661/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
