Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,965 total)
DCIT, NEW DELHI vs M/S. ESCOTRAC FINANCE AND INVESTMENTS PVT. LTD., FARIDABAD
ITA 6056/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
PRINT-FAB (INDIA) PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5901/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
SURYA MERCHANTS LTD.,NEW DELHI vs DCIT, GHAZIABAD
ITA 4367/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs MR. S. GURNAM SINGH, NEW DELHI
ITA 2668/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, NEW DELHI vs M/S. U & V IMPEX (P) LTD., NEW DELHI
ITA 5021/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. MAYUR ELECTRICAL INDUSTRIES PVT. LTD.,UTTAR PRADESH vs DCIT, NEW DELHI
ITA 1957/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S GATES INDIA PVT. LTD., NEW DELHI
ITA 2884/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S GATES INDIA PVT. LTD., NEW DELHI
ITA 2883/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, HISAR vs PARKASH INDUSTRIES LTD., HISAR
ITA 4785/DEL/2009[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT vs M/S AKAMAI TECHNOLOGIES INDIA PVT. LTD., BANGALORE
ITA 879/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
DCIT vs M/S INDUS GARMENTS INDIA P. LTD.,
ITA 209/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT, BANGALORE vs M/S TELELOGIC INDIA PRIVATE LIMITED, BANGALORE
ITA 30/BANG/2012[2005-06]Status: DisposedITAT BangaloreAY 2005-06
MERCEDES - BENZ RESEARCH AND DEVELOPMENT INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1336/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
PR. COMISSIONER OF INCOME TEX-2 vs BECTON DICKINSON INDIA PVT. LTD.
ITA/192/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMSSIONER OF INCOME TAX-2 vs BHASKAR POWER PROJECTS P. LTD.
ITA/194/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs KHETRI TRUST
ITA/195/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
C I T vs OMPRAKASH AGRAWAL
ITA/681/2008ITAT Rajasthan
C I T KOTA vs M/S PARETA ENTERPRISES
ITA/657/2008ITAT Rajasthan
C I T vs MAHESH SINGHVI
ITA/495/2009ITAT Rajasthan
C I T vs MAHENDRA SINGHVI
ITA/487/2009ITAT Rajasthan
C I T JAIPUR vs VIKRAM SINGH
ITA/4/2011ITAT Rajasthan
C I T vs ANIL KUMAR AGARWAL
ITA/35/2008ITAT Rajasthan
C I T JAIPUR vs M S JEWELS INDIA
ITA/322/2009ITAT Rajasthan
C I T JAIPUR vs M/S PAWAN ENTERPRISES
ITA/233/2010ITAT Rajasthan
C I T CENTRAL JAIPUR vs M/S PAWAN ENTERPRISES
ITA/136/2010ITAT Rajasthan
C I T vs M /S RAJASTHAN STATE INDUSTRIA
ITA/390/2008ITAT Rajasthan
SMT SANTI SARKAR,KOLKATA vs ITO, WD-37(2), KOLKATA, KOLKATA
ITA 797/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
D.C.I.T CIR - 1,KOLKATA, KOLKATA vs M/S BUDGE BUDGE JUTE LTD, KOLKATA
ITA 979/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
M/S TRANS GLOBAL PLC( EARLY KNOWN AS MORAN HOLDINGS PLC),KOLKATA vs D,I,T (IT) 3(1),KOLKATA, KOLKATA
ITA 943/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S LAL TRADES & AGENCIES (P) LTD,KOLKATA vs J.C.I.T CIR - 5,KOLKATA, KOLKATA
ITA 425/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10