Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
ITO 2(1)(2), MUMBAI vs C.N. GANDEVIA CLEARING & FORWRDING AGENTS P. LTD, MUMBAI
ITA 6758/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
C N GANDEVIA CLEARING & FORWARDING AGENTS P. LTD,MUMBAI vs ITO WD 2(1)(2), MUMBAI
ITA 6462/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KORATALAIYAR BRIDGE P.LTD,MUMBAI vs JCIT (OSD) 8(2), MUMBAI
ITA 644/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KOTHARI DEVELOPMENT CORPORATION,MUMBAI vs ACIT 16(1), MUMBAI
ITA 5721/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT RG 9(1),MUMBAI vs CHOUDHARI HOTELS & RESTAURANT PVT. LTD., MUMBAI
ITA 5502/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 25(3)(4), MUMBAI vs SUNIL KUMAR MEHTA, MUMBAI
ITA 5319/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 7(1), MUMBAI vs PAPER PRINT INDIA P. LTD, MUMBAI
ITA 4695/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
UNITED HOME ENTERTAINMENT P.LTD,MUMBAI vs DCIT 7(3), MUMBAI
ITA 4608/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 7(3), MUMBAI vs UNITED HOME ENTERTAINMENT P.LTD, MUMBAI
ITA 4414/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DIPIKA TANNA,MUMBAI vs ITO 25(3)(2), MUMBAI
ITA 3832/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ITO 25(3)(1), MUMBAI vs MAHINDER SINGH KAMBOW, MUMBAI
ITA 3716/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 7(3), MUMBAI vs UNITED HOME ENTERTAINMENT P.LTD, MUMBAI
ITA 3385/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT - 1(3), MUMBAI vs M/S STCI LTD. (FORMERLY KNOWN AS SECURITIES TRADING CORP. OF INDIA LTD.), MUMBAI
ITA 2580/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CIR 22(1), NAVI MUMBAI vs POSITIVE INDUSTRIES, MUMBAI
ITA 1843/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 2(2), THANE vs RAMPRASAD AGARWAL, THANE
ITA 1773/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHARAT PETROLEUM CORPORATION LTD,MUMBAI vs ASST CIT RG 2(1), MUMBAI
ITA 1678/MUM/2013[1998-99]Status: DisposedITAT MumbaiAY 1998-99
ITO CEN ( THANE), THANE vs RAMPRASAD AGARWAL, MUMBAI
ITA 1108/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SI GROUP (I) LTD,NAVI MUMBAI vs DCIT LARGE TAXPAYER UNIT, MUMBAI
ITA 1009/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DASSAULT SYSTEMES SOLIDWORKS CORPORATION,CHENNAI vs DDIT (IT) 1(2), MUMBAI
ITA 7790/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ICICI PRUDENTIAL ASSET MANAGEMENT COMPANY LTD,MUMBAI vs ADDL CIT RG 2(2), MUMBAI
ITA 7706/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DDIT (IT) 2(1), MUMBAI vs SAVVIS COMMUNICATIONS CORPORATION, USA
ITA 7340/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DSP ADIKO HOLDINGS P.LTD,MUMBAI vs ASST CIT CIR 2(1), MUMBAI
ITA 6780/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DSP HMK HOLDINGS P.LTD,MUMBAI vs ASST CIT CIR 2(1), MUMBAI
ITA 6779/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KORN FERRY INTERNATIONAL P.LTD,MUMBAI vs DCIT 3(2), MUMBAI
ITA 5152/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KAMAT HOTELS (INDIA) LTD,MUMBAI vs ADDL CIT 8(2), MUMBAI
ITA 4120/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RANJIT H. BHAVNANI,MUMBAI vs DCIT 3(3), MUMBAI
ITA 3698/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ARVIND VASANT PENDSE,NAVI MUMBAI vs ASST CIT 10(3), MUMBAI
ITA 2739/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MALA RANJIT BHAVNANI,MUMBAI vs ITO 12(2)(2), MUMBAI
ITA 8415/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MALA RANJIT BHAVNANI,MUMBAI vs ITO 12(2)(2), MUMBAI
ITA 8414/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
MALA RANJIT BHAVNANI,MUMBAI vs ITO 12(2)(2), MUMBAI
ITA 8413/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04