Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
EURESIAN,MUMBAI vs ITO WD 12(2)(1), MUMBAI
ITA 4464/MUM/2014[2000-01]Status: DisposedITAT MumbaiAY 2000-01
EURESIAN,MUMBAI vs ITO WD 12(2)(1), MUMBAI
ITA 4463/MUM/2014[1999-00]Status: DisposedITAT MumbaiAY 1999-00
ACIT CEN CIR 13, MUMBAI vs ASIAN STAR COMPANY LTD, MUMBAI
ITA 4410/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT CEN CIR 13, MUMBAI vs ASIAN STAR COMPANY LTD, MUMBAI
ITA 4409/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CEN CIR 13, MUMBAI vs ASIAN STAR COMPANY LTD, MUMBAI
ITA 4408/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CEN CIR 13, MUMBAI vs ASIAN STAR COMPANY LTD, MUMBAI
ITA 4407/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CEN CIR 13, MUMBAI vs ASIAN STAR COMPANY LTD, MUMBAI
ITA 4406/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT CEN CIR 13, MUMBAI vs ASIAN STAR COMPANY LTD, MUMBAI
ITA 4405/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CEN CIR 13, MUMBAI vs ASIAN STAR COMPANY LTD, MUMBAI
ITA 4404/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT 10(1), MUMBAI vs SYMANTIC SOFTWARE SOLUTIONS P.LTD, MUMBAI
ITA 4356/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO TDS 3(1), MUMBAI vs R.R. NABAR & CO. SHARE BROKER LTD, MUMBAI
ITA 3822/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BNP PARIBAS SA,MUMBAI vs ADDL CIT (IT) RG 3, MUMBAI
ITA 3541/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BNP PARIBAS SA,MUMBAI vs ADDL CIT (IT) RG 3, MUMBAI
ITA 3540/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CIR 3(3), MUMBAI vs SIRO CLINPHARM P.LTD, MUMBAI
ITA 2876/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RUSABH DIAMONDS,MUMBAI vs ASST CIT 15(1), MUMBAI
ITA 2840/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 8(3), MUMBAI vs UNITED HEALTH CARE PAREKH TPA P. LTD, MUMBAI
ITA 268/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SIRO CLINPHARM P. LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 2618/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INTEROUTE COMMUNICATIONS LTD,MUMBAI vs DDIT (IT) RG 3(1), MUMBAI
ITA 2284/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INAYAT PEERMOHAMMAD SHAIKH,MUMBAI vs ITO 19(3)(2), MUMBAI
ITA 2276/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CAROL INFO SERVICES LTD,MUMBAI vs ADDL CIT 10(3), MUMBAI
ITA 2145/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 10(3), MUMBAI vs NOMURA STRUCTURED FIANANCE SERVICE P.LTD, MUMBAI
ITA 2130/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MERCK LTD,MUMBAI vs DCIT RG 6(3), MUMBAI
ITA 1946/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
JANMANADAS & CO.,MUMBAI vs ITO 14(1)(3), MUMBAI
ITA 1542/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PERI (INDIA ) P.LTD,MUMBAI vs JT CIT (OSD) RG 8(2), MUMBAI
ITA 1432/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
GITANJALI EXPORTS CORPON. LTD,MUMBAI vs ADDL CIT RG 5(1), MUMBAI
ITA 142/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
FIRESTONE DIAMOND P.LTD,MUMBAI vs ITO WD 8(1)(4), MUMBAI
ITA 139/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RAMPRASD AGARWAL,THANE vs ITO WD 2(2), THANE
ITA 874/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAMPRASAD AGARWAL,MUMBAI vs ITO CEN THANE, THANE
ITA 866/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT LARGE TAX PAYER UNIT, MUMBAI vs S.I. GROUP INDIA LTD ( FORMERLY M/S. SCHENECTADY HERDILLIA LTD), MUMBAI
ITA 813/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT CEN CIR 2, MUMBAI vs GITANJALI EXPORTS CORPORATION LTD, MUMBAI
ITA 7662/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
