Recent Judgments

THE COMMISSIONER OF INCOME TAX vs B.L.RAMSISARIA

THE COMMISSIONER OF INCOME TAX vs B.L.RAMSISARIA

THE TAXING OFFICER,MR. JUSTICE SATPAL

THE COMMISSIONER OF INCOME TAX vs B.L.RAMSISARIA,259/7,PANCHKULA

C I T vs SMT SHANTI DEVI KHANDELWAL

COMMISSIONER OF I T JAIPUR vs MOHDD ILLIYAS CHOUDHARY

COMMISSIONER OF I T JAIPUR vs GANGA BUX JAIPURIA

C I T vs HARI NARAIN GATTANI

C.I.T. BIKANER H.O. AT JAIPUR vs M/S. RAWAT ENTERPRISESP LTD.

DY COMMISSIONER OF INCOME TAX vs SHRI GAYOOR AHMAD

C I T JAIPUR vs SHRI KANTI LAL TAKSALI

C I T vs PUSHPA DEVI

M/S BATRA PALACE P. LTD. vs CIT, LUDHIANA

M/S MAITY & CO.,HOWRAH vs D.C.I.T CIR - 33,KOLKATA., KOLKATA

M/S SUPER ENTERPRISE,BURDWAN vs ITO, WD-2(3), DURGAPUR, DURGAPUR

SOLIDWORKS CORPORATION,MUMBAI vs ADDL DIT (IT) 2, MUMBAI

BNP PARIBAS SA,MUMBAI vs ADIT (IT)-3(2), MUMBAI

STRIDES ARCOLAB LTD.,NAVI MUMBAI vs THE INCOME TAX OFFICER 10(3)(4), MUMBAI

POLYCOM TECHNOLOGY ( R & D) CENTER P. LTD,HYDERABAD vs DCIT CIR 3(2)(2), MUMBAI

ASST CIT 16(2), MUMBAI vs KANGA & COMPANY, MUMBAI

INAYAT PEERMOHAMMAD SHAIKH,MUMBAI vs ITO 19(3)(2), MUMBAI

DCIT CIR 3(3)(1), MUMBAI vs SIRO CLINPHARM P.LTD, MUMBAI

SIRO CLINPHARM P.LTD,MUMBAI vs DCIT RG 3(3)(1), MUMBAI

MERCK LTD,MUMBAI vs DCIT 7(2)(1), MUMBAI

DCIT CIR 7(2)(1), MUMBAI vs MERCK LTD, MUMBAI

SANDSTONE CAPITAL ADVISORS P.LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI

HIRACO JEWELLERY (INDIA) P.LTD,MUMBAI vs CIT (A) 15, MUMBAI

MERCATOR LTD,MUMBAI vs ADDL CIT RG 5(2), MUMBAI

DCIT 13(1), MUMBAI vs HAJI EBRAHIM HUSSAIN & SONS, MUMBAI

ASST CIT 19(3), MUMBAI vs VERNAN P. TRUST, MUMBAI

HAJI EBRAHIM HUSSAIN & SONS,MUMBAI vs DCIT 13(1), MUMBAI