Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
ARAVA SUBBA RAO,CHENNAI vs ACIT, CHENNAI
ITA 2064/CHNY/2015[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
DCIT, CHENNAI vs PHOTON INFOTECH PRIVATE LIMITED, CHENNAI
ITA 138/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs PHOTON INFOTECH PRIVATE LIMITED, CHENNAI
ITA 137/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
V.ARUMUGAM,CHENNAI vs ITO, VILLUPURAM
ITA 1014/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
P.KUMAR,CHENNAI vs ITO, VILLUPURAM
ITA 1013/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ALL INDIA OVERSEAS BANK EMPLOYEES UNION WELFARE CHARITABLE AND ENDOWMENT TRUST,CHENNAI vs DDIT, CHENNAI
ITA 2041/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, MADURAI vs P.PANJURAJAN, SIVAKASI
ITA 1750/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, MADURAI vs P.PANJURAJAN, SIVAKASI
ITA 1749/CHNY/2014[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, MADURAI vs P.PANJURAJAN, SIVAKASI
ITA 1748/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, MADURAI vs P.PANJURAJAN, SIVAKASI
ITA 1747/CHNY/2014[2005-06]Status: DisposedITAT ChennaiAY 2005-06
DCIT, MADURAI vs P.PANJURAJAN, SIVAKASI
ITA 1746/CHNY/2014[2004-05]Status: DisposedITAT ChennaiAY 2004-05
DCIT, MADURAI vs M/S. SONY FIREWORKS PVT. LTD., SIVAKASI
ITA 2020/CHNY/2013[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, MADURAI vs M/S. SONY FIREWORKS PVT. LTD., SIVAKASI
ITA 2019/CHNY/2013[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, MADURAI vs M/S. SONY FIREWORKS PVT. LTD., SIVAKASI
ITA 2018/CHNY/2013[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, MADURAI vs M/S. SONY FIREWORKS PVT. LTD., SIVAKASI
ITA 2017/CHNY/2013[2005-06]Status: DisposedITAT ChennaiAY 2005-06
ITO, NEW DELHI vs M/S. ALEWIAN INFRATECH PVT. LTD., NEW DELHI
ITA 6672/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
BRIJ MOHAN GARG,DELHI vs ITO, NEW DELHI
ITA 2129/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S MRIDU HARI DALMIA PARIVAR TRUST,NEW DELHI vs ASSESSING OFFICER, NEW DELHI
ITA 1880/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NAINITAL vs M/S. BOAT HOUSE CLUB LTD., NAINITAL
ITA 5663/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, FARIDABAD vs M/S. HINDUSTAN SYRINGES & MEDICAL DEVICES LTD., FARIDABAD
ITA 5407/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S GILLETE DIVERSIFIED OPERATIONS PVT. LTD., NEW DELHI
ITA 499/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, GHAZIABAD vs SHRI ARUN KUMAR, GHAZIABAD
ITA 4481/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
GILLETTEE DIVERSIFIED OPERATIONS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 151/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, MEERUT vs SH. NAIN SINGH, MEERUT
ITA 2612/DEL/2011[1998-99]Status: DisposedITAT DelhiAY 1998-99
MR. VIJAY KUMAR AGGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 2212/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs M/S AG HOLDING (P) LTD., NEW DELHI
ITA 4895/DEL/2009[2001-02]Status: DisposedITAT DelhiAY 2001-02
ASST.C.I.T., BANGALORE vs M/S SUBEX LTD., BANGALORE
ITA 1165/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
JOINT COMMISSIONER OF INCOME TAX,LTU, BANGALORE vs M/S ABB LTD, BANGALORE
ITA 1228/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
THE COMMISSIONER OF INCOME TAX vs M/S SYMPHONY MARKETING
ITA/653/2015ITAT Karnataka
B.V.NAGARATHNA,JAYANT PATEL
PR. COMMISSIONER OF INCOME TAX-4 vs M/S MINITECHS
ITA/714/2015ITAT Karnataka
B.V.NAGARATHNA,JAYANT PATEL