Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
COMMISSIONER OF INCOME-TAX JALANDHAR vs M/S SAKAY TRADERS BAST NAU, JALANDHAR
ITA/499/2006ITAT Punjab & Haryana
THE COMMR. OF INCOME TAX,JDR. vs M/S JAY DEE FABRICS LTD.
ITA/138/2002ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S JAY DEE FABRICS
ITA/119/2002ITAT Punjab & Haryana
NAYANA PRADIP PATEL,MUMBAI vs ITO 24(3)(2), MUMBAI
ITA 1639/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SPORTS BROADCAST P.LTD,MUMBAI vs PR CIT 10, MUMBAI
ITA 2766/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 2(3), MUMBAI vs TATA SONS LTD, MUMBAI
ITA 5396/MUM/2014[1986-87]Status: DisposedITAT MumbaiAY 1986-87
DCIT 2(3), MUMBAI vs TATA SONS LTD, MUMBAI
ITA 5395/MUM/2014[1985-86]Status: DisposedITAT MumbaiAY 1985-86
TATA SONS LTD,MUMBAI vs ACIT 2(3), MUMBAI
ITA 5394/MUM/2014[1996-97]Status: DisposedITAT MumbaiAY 1996-97
TATA SONS LTD,MUMBAI vs ACIT 2(3), MUMBAI
ITA 5393/MUM/2014[1994-95]Status: DisposedITAT MumbaiAY 1994-95
TATA SONS LTD,MUMBAI vs ACIT 2(3), MUMBAI
ITA 5392/MUM/2014[1992-93]Status: DisposedITAT MumbaiAY 1992-93
TATA SONS LTD,MUMBAI vs ACIT 2(3), MUMBAI
ITA 5391/MUM/2014[1989-90]Status: DisposedITAT MumbaiAY 1989-90
TATA SONS LTD,MUMBAI vs ACIT 2(3), MUMBAI
ITA 5390/MUM/2014[1988-89]Status: DisposedITAT MumbaiAY 1988-89
TATA SONS LTD,MUMBAI vs ACIT 2(3), MUMBAI
ITA 5389/MUM/2014[1986-87]Status: DisposedITAT MumbaiAY 1986-87
TATA SONS LTD,MUMBAI vs ACIT 2(3), MUMBAI
ITA 5388/MUM/2014[1985-86]Status: DisposedITAT MumbaiAY 1985-86
DCIT 2(3), MUMBAI vs TATA SONS LTD, MUMBAI
ITA 5377/MUM/2014[1996-97]Status: DisposedITAT MumbaiAY 1996-97
DCIT 2(3), MUMBAI vs TATA SONS LTD, MUMBAI
ITA 5376/MUM/2014[1994-95]Status: DisposedITAT MumbaiAY 1994-95
DCIT 2(3), MUMBAI vs TATA SONS LTD, MUMBAI
ITA 5375/MUM/2014[1992-93]Status: DisposedITAT MumbaiAY 1992-93
DCIT 2(3), MUMBAI vs TATA SONS LTD, MUMBAI
ITA 5374/MUM/2014[1989-90]Status: DisposedITAT MumbaiAY 1989-90
DCIT 2(3), MUMBAI vs TATA SONS LTD, MUMBAI
ITA 5373/MUM/2014[1988-89]Status: DisposedITAT MumbaiAY 1988-89
ACIT 15(1), MUMBAI vs OASIS INTERNATIONAL, MUMBAI
ITA 3960/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 25(1)(3), MUMBAI vs ANTONY BUILDWELL JV, MUMBAI
ITA 1700/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
INDUSIND BANK LTD,MUMBAI vs ASST CIT RG 2(3), MUMBAI
ITA 6756/MUM/2013[1998-99]Status: DisposedITAT MumbaiAY 1998-99
KEDIA SHARES & STOCK BROKERS LTD,MUMBAI vs ASST CIT CIR 4(3), MUMBAI
ITA 6128/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASHU ORGANICS (I) P.LTD,THANE vs ASST CIT CIR-1, MUMBAI
ITA 3341/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
AIR INDIA LTD,MUMBAI vs ACIT 5(1), MUMBAI
ITA 5204/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DY.CIT-5(2), MUMBAI vs NATIONAL AVIATION COMPANY OF INDIA LTD., MUMBAI
ITA 4919/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
STAR INDIA P. LTD,MUMBAI vs ADDL CIT RG 11(1), MUMBAI
ITA 4818/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ADDL CIT RG, MUMBAI vs STAR INDIA LTD, MUMBAI
ITA 4675/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 22(2)-1, NAVI MUMBAI vs B.S.B. KALWANI (HUF), MUMBAI
ITA 1898/MUM/2009[2005-2006]Status: DisposedITAT MumbaiAY 2005-2006
S.ESWARI,CHENNAI vs DCIT, SALEM
ITA 2210/CHNY/2015[1997-98]Status: DisposedITAT ChennaiAY 1997-98