Recent Judgments

Latest ITAT tax tribunal orders across all benches.(360,851 total)

Commissioner of Income Tax, vs M/s Mohan Milk Line Private Limited,

ITTA/20/2014ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

4/4/2016

The Commissioner of Income Tax - II vs I. Raghavulu AND Co.

ITTA/189/2008ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

4/4/2016

The Commissioner of Income Tax - (TDS) vs M/s. Devi Chits and Finance

ITTA/43/2013ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

4/4/2016

Commissioner of Income Tax - III vs M/s. Sealion Sparkle Maritime Services Limited

ITTA/380/2013ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

4/4/2016

Commissioner of Income Tax-III vs M/s Rockwell Industries Ltd

ITTA/507/2013ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

4/4/2016

The Commissioner of Income Tax [Central] vs M/s.GVPR Engineers Ltd

ITTA/546/2013ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

4/4/2016

The Commisioner of Income TAx-1 vs Divya Shakti Granites Ltd.,

ITTA/178/2015ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

4/4/2016

Commissioner of Income Tax III vs SVEC Constructions Limited

ITTA/484/2013ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

4/4/2016

Commissioner of Income Tax - III vs Cyber Towers

ITTA/190/2014ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

4/4/2016

The Commissioner of Income Tax-II vs M/s GVK Industries Limited,

ITTA/180/2015ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

4/4/2016

The Commissioner of Income-tax-I, vs M/s. Divya Shakti Granites Ltd.,

ITTA/194/2015ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

4/4/2016

Commissioner of Income Tax [TDS] vs M/s Madhucon sino Hydro.,

ITTA/526/2014ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

4/4/2016

Commissioner of Income TAx vs Ongole Milk Line Pvt Ltd

ITTA/189/2014ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

4/4/2016

Commissioner of Income Tax, vs M/s Vidya Milk Line Private Limited

ITTA/38/2014ITAT Telangana

RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

4/4/2016

COMMISSIONER OF INCOME TAX (EXEMPTION) vs TRUST FUND FOR EMPOWERMENT OF PERSONS WITH DISABILITIES

ITA/229/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

4/4/2016

PR. COMMSIONER OF INCOME TAX-16 vs YASH PAL NARENDER KUMAR

ITA/231/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

4/4/2016

PR. COMMISSIONER OF INCOME TAX-16 vs YASH PAL NARENDER KUMAR

ITA/230/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

4/4/2016

THE COMMISSIONER OF IT vs M/S SAKAY TRADERS

ITA/530/2005ITAT Punjab & Haryana

MR. JUSTICE SATPAL,THE TAXING OFFICER

1/4/2016

C I T JAIPUR vs DEEN DAYAL KHANDELWAL

ITA/593/2009ITAT Rajasthan
1/4/2016

C I T vs M/S K K GEMS

ITA/51/2010ITAT Rajasthan
1/4/2016

COMMISSIONER OF INCOME TAX vs M/S SHREE HARI INDUSTRIES

ITA/3/2003ITAT Rajasthan
1/4/2016

C I T JAIPUR vs M/S TRIMURTI COLONIZERS and ORS

ITA/272/2010ITAT Rajasthan
1/4/2016

C I T AJMER vs SUHEM MARBLES PVT LTD

ITA/272/2005ITAT Rajasthan
1/4/2016

COMMISSIONER OF I T JAIPUR vs SANDEEP LOOOMBA

ITA/25/2002ITAT Rajasthan
1/4/2016

C I T vs J C SHARMA

ITA/195/2005ITAT Rajasthan
1/4/2016

C I T vs M/S HAJARI MAL MILAP CHAND SUR

ITA/146/2002ITAT Rajasthan
1/4/2016

C.I.T. BIKANER H.O. AT JAIPUR vs M/S. RAWAT ENTERPRISESP LTD.

ITA/118/2002ITAT Rajasthan
1/4/2016

COMMISSIONER OF I T JAIPUR vs S S LOOMBA

ITA/1/2002ITAT Rajasthan
1/4/2016

M/S. KARIYAD SERVICE CO-OPERATIVE BANK LTD vs THE COMMISSIONER OF INCOME TAX

ITA/44/2016ITAT Kerala
1/4/2016

C I T vs M/S BRIJRAJ SINGH and PARTY

ITA/69/2008ITAT Rajasthan
1/4/2016