The Commisioner of Income TAx-1 vs. Divya Shakti Granites Ltd.,
ITTA/178/2015HC TelanganaHBHC01048550201504 April 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY58 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- ILR 2015 KAR 1825: BANGALORE TURF CLUB LIMITED v. UNION OF INDIA, MINISTRY OF FINANCE AND OTHERS. 6017 citing1 SCC 243 · 1994
- 1 SCC 3553 citing1 SCC 355 · 2023
- 17 AIR 19543 citing17 AIR 1954
- 7 AIR 20073 citing7 AIR 2007
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