Recent Judgments
Latest ITAT tax tribunal orders across all benches.(360,851 total)
C I T JAIPUR vs PRAVEEN KUMAR GOYAL
ITA/193/2009ITAT Rajasthan
C I T JAIPUR vs M/S MANTRI SHARE BROKERS PVT LTD
ITA/177/2010ITAT Rajasthan
C I T vs M/S SUBH GRANI MARM PVT LTD
ITA/118/2008ITAT Rajasthan
C I T JAIPUR vs AJAY JAIN
ITA/207/2010ITAT Rajasthan
PAWAN KUMAR TAH vs COMMISSIONER OF INCOME TAX
ITA/314/2015ITAT Punjab & Haryana
L'OREAL INDIA P.LTD,MUMBAI vs DCIT (TDS) CIR 2(1), MUMBAI
ITA 6232/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
PRATIMA C. SINGH L.H OF LATE CHANDRASHEKHAR S. SINGH,MUMBAI vs ITO 20(1)(2), MUMBAI
ITA 6045/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CIR 6(2), MUMBAI vs CNCS FACILITY SOLUTIONS P.LTD, MUMBAI
ITA 3721/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 6(2), MUMBAI vs CNCS FACILITY SOLUTIONS P.LTD, MUMBAI
ITA 3720/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PARIJAT CO-OPERATIVE CREDIT SOCIETY LTD,MUMBAI vs CIT 22, MUMBAI
ITA 3496/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KRISHNA TRADING COMPANY,MUMBAI vs ITO 23(1)(3), MUMBAI
ITA 3770/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ALANKAR ORNAMAENTS & JEWELLERS,MUMBAI vs ITO WD 14(1)(4), MUMBAI
ITA 2131/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DCIT (OSD-II) C RG 7, MUMBAI vs ARUNA M. FARIA, MUMBAI
ITA 1549/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
K . RAHEJA CORP P. LTD,MUMBAI vs ASST CIT CEN CIR 29, MUMBAI
ITA 6900/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KHANDELWAL INFOTECH LTD,MUMBAI vs DCIT 2(2), MUMBAI
ITA 1315/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
M/S. MEERUT AGRO CHEMICAL INDUSTRIES LTD.,MEERUT vs ACIT, MEERUT
ITA 2476/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
SH. HIMANSHU CHAWLA,NEW DELHI vs ITO, NEW DELHI
ITA 737/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
MS. RAJNI DANG,SAHARANPUR vs ITO, SAHARANPUR
ITA 2968/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. SANJAY KUMAR DANG,SAHARANPUR vs ITO, SAHARANPUR
ITA 2967/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs MR. SHABAB, DELHI
ITA 1806/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. RENAISSANCE REALCON PVT. LTD., NEW DELHI
ITA 6093/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs M/S. ESCOTRAC FINANCE & INVESTMENT PVT. LTD., HARYANA
ITA 5684/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ESCOTRAC FINANCE & INVESTMENTS PVT. LTD.,FARIDABAD vs ITO, NEW DELHI
ITA 5399/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs SMT. SHASHI GANDHI, NEW DELHI
ITA 3115/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
TIKAULA SUGAR MILLS LTD vs DCIT CIRCLE I,
ITA 924/DEL/2007[2003-2004]Status: DisposedITAT DelhiAY 2003-2004
TIKAULA SUGAR MILLS LTD. vs DCIT, CIRCLE-I,
ITA 63/DEL/2006[2001-2002]Status: DisposedITAT DelhiAY 2001-2002
DCIT, CIRCLE-1 vs TIKAULA SUGAR MILLS LTD.,
ITA 443/DEL/2006[2001-2002]Status: DisposedITAT DelhiAY 2001-2002
The Commisioner of Income Tax-I vs M/s.Bhagyanagar Studios
ITTA/447/2015ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income -Tax - III, vs Shri Taher Ali
ITTA/322/2008ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax, vs Sri Anil Harnathka
ITTA/24/2014ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
