Recent Judgments

Latest ITAT tax tribunal orders across all benches.(361,821 total)

PRECISION ENERGY SERVICES LTD.,NEW DELHI vs ADDL. DIT, DEHRADUN

ITA 5822/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
29/4/2016

ACIT, NEW DELHI vs M/S. S.K. ELECTRONICS, NEW DELHI

ITA 5651/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
29/4/2016

GOODYEAR INDIA LTD.,FARIDABAD vs ACIT, NEW DELHI

ITA 5650/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
29/4/2016

ACIT, FARIDABAD vs M/S. PAWAN KUMAR MALHOTRA, PROP., FARIDABAD

ITA 5556/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
29/4/2016

DCIT, NEW DELHI vs SHRI S.K. SETHI, NEW DELHI

ITA 1440/DEL/2010[2003-04]Status: DisposedITAT DelhiAY 2003-04
29/4/2016

ROLLS ROYCE MILITARY AERO ENGINES LTD vs DDIT INT. TAXATION CIRCLE 2 (1),

ITA 785/DEL/2008[2000-2001]Status: DisposedITAT DelhiAY 2000-2001
29/4/2016

ROLLS ROYCE MILITARY AERO ENGINES LTD vs DDIT INTL. TAXATION CIRCLE-2 (1),

ITA 784/DEL/2008[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
29/4/2016

M/S BHARTI TELETECH LIMITED vs DCIT, CIRCLE-2(1),

ITA 753/DEL/2007[2003-2004]Status: DisposedITAT DelhiAY 2003-2004
29/4/2016

PNB METLIFE INDIA INSURANCE COMPANY LIMITED,BANGALORE vs PR. CIT, BANGALORE

ITA 756/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
29/4/2016

M/S KARNATAKA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.,BANGALORE vs PR. CIT - 4, BANGALORE

ITA 680/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
29/4/2016

M/S APSARA SILKS,BANGALORE vs ITO, BANGALORE

ITA 442/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
29/4/2016

ASST.C.I.T., BANGALORE vs SRI. JACOB METHEW, BANGALORE

ITA 1518/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
29/4/2016

KARNATAKA MUNICIPAL DATA SOCIETY,BANGALORE vs ITO, BANGALORE

ITA 1485/BANG/2015[2012-13]Status: DisposedITAT BangaloreAY 2012-13
29/4/2016

ABDUL AZEEM TELGI,KHANAPUR vs ASST.C.I.T., BANGALORE

ITA 1348/BANG/2015[1996-97]Status: DisposedITAT BangaloreAY 1996-97
29/4/2016

ITO, BANGALORE vs M/S RAILWAY HOUSE BUILDING CO-OPERATIVE SOCIETY LTD., BANGALORE

ITA 1339/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
29/4/2016

DCIT, BANGALORE vs DR. RAJAN PAI, BANGALORE

ITA 1290/BANG/2015[2012-13]Status: DisposedITAT BangaloreAY 2012-13
29/4/2016

PERSONALISED LEARNING PLATFORM FOUNDATION,BANGALORE vs ITO, BANGALORE

ITA 1225/BANG/2015[N.A.]Status: DisposedITAT Bangalore
29/4/2016

ITO, BANGALORE vs M/S KARNATAKA STATE CO-OPERATIVE FEDERATION LTD., BANGALORE

ITA 922/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
29/4/2016

M/S THE SOUTH INDIA PAPER MILLS LTD.,NANJANGUD vs JCIT, MYSORE

ITA 755/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
29/4/2016

M/S MANIPAL TECHNOLOGIES LIMITED,MANIPAL vs ADDL..C.I.T., UDUPI

ITA 633/BANG/2014[2011-12]Status: DisposedITAT BangaloreAY 2011-12
29/4/2016

R. NAGENDRA,BANGALORE vs ITO, BANGALORE

ITA 612/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
29/4/2016

M/S KBD SUGARS & DISTILLERIES LTD,BANGALORE vs ASST. COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 1062/BANG/2014[2011-12]Status: DisposedITAT BangaloreAY 2011-12
29/4/2016

DCIT vs M/S KAPOOR INVESTMENTS PVT. LTD.,

ITA 1859/BANG/2013[2010-11]Status: DisposedITAT BangaloreAY 2010-11
29/4/2016

ITO vs M/S INTELLINET TECHNOLOGIES INDIA PVT. LTD.,

ITA 1667/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
29/4/2016

WIPRO LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 352/BANG/2012[2003-04]Status: DisposedITAT BangaloreAY 2003-04
29/4/2016

SOFTBRANDS INDIA PVT. LTD. vs A.C.I.T.,

ITA 1550/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
29/4/2016

TNT EXPRESS WORLDWIDE (UK) LIMITED,U.K vs DDIT, BANGALORE

ITA 6/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
29/4/2016

AMD FAR EAST LIMITED INDIAN BRANCH,BANGALORE vs JDIT, BANGALORE

ITA 1282/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
29/4/2016

COMMISSIONER OF INCOME TAX vs AIRPORT AUTHORITY OF INDIA

ITA/272/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

29/4/2016

THE PRINCIPAL COMMISSIONER OF INCOME TAX-18 vs MS. LATA JAIN

ITA/276/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

29/4/2016