Commissioner of Income Tax vs. Sri P.Sarveswara Rao

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• CIT v. Ponni Sugars & Chemicals Ltd.

  306 ITR 392 · 2008 · SC · Read judgment
  577 citing
• Sahney Steel and Press Works Ltd. v. CIT

  228 ITR 253 · 1997 · SC
  429 citing
• Shree Balaji Alloys v. CIT

  333 ITR 335 · 2011
  249 citing
• CIT v. P.J. Chemicals Ltd.

  210 ITR 830 · 1994 · SC · Read judgment
  158 citing
• Chowringhee Sales Bureau (P.) Ltd. v. CIT

  97 ITR 615 · 1973 · SC
  155 citing
• Senairam Doongarmall v. CIT

  42 ITR 392 · 1961 · SC · Read judgment
  40 citing
• Commissioner of Income Tax v. Bougainvilla Multiplex Entertainment Centre Pvt. Ltd.

  373 ITR 14 · 2015 · HC
  26 citing
• Commissioner of Income Tax v. Godavari Plywoods

  168 ITR 632 · 1987 · HC
  13 citing
• Commissioner of Income Tax v. Elys Plastics

  188 ITR 11 · 1991 · HC
  9 citing
• 238 ITR 448

  238 ITR 448
  7 citing