Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
SHRIRAM INSIGHT SHARE BROKERS LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 733/CHNY/2015[2008-2009]Status: DisposedITAT ChennaiAY 2008-2009
DCIT, SALEM vs GREEN FIELD SHELTERS PVT. LTD., SALEM
ITA 2156/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, SALEM vs GREEN FIELD SHELTERS PVT. LTD., SALEM
ITA 2155/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, SALEM vs GREEN FIELD SHELTERS PVT. LTD., SALEM
ITA 2154/CHNY/2015[2007-08]Status: DisposedITAT ChennaiAY 2007-08
FRESH & HONEST CAFE LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1485/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
FRESH & HONEST CAFE LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1500/CHNY/2014[2010-11]Status: DisposedITAT ChennaiAY 2010-11
FRESH & HONEST CAFE LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1499/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
M/S. AB MAURI INDIA PVT LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1970/CHNY/2011[2007-08]Status: DisposedITAT ChennaiAY 2007-08
PIONEER DYEING P.LTD,MUMBAI vs ASST CIT 4(3), MUMBAI
ITA 6322/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MCX STOCK EXCHANGE LIMITED,MUMBAI vs DCIT 8(2), MUMBAI
ITA 6574/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT -16(1), MUMBAI vs MEHERNOSH R. CURRAWALA, MUMBAI
ITA 6544/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
RELIANCE INDUSTRIES LTD ( AS AN AGENT OF STANDARD CHARTERD BANK UNDER SECTION 163 OF THE ACT ON BEHALF OF NON RESIDENT LENDER AND NOTEHOLDERS),MUMBAI vs DDIT (IT) RG 2(1), MUMBAI
ITA 3220/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
CENTRUM CAPITAL LTD,MUMBAI vs DCIT CIR 2(1), MUMBAI
ITA 5594/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO, NEW DELHI vs SHAKEEL AHMED, DELHI
ITA 994/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S RAJASTHAN SAMAJ TRUST,NEW DELHI vs DCIT, GHAZIABAD
ITA 605/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SMT. BHOJ BHARTI,GHAZIABAD vs ITO, GHAZIABAD
ITA 338/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S K.G. FINVEST PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 157/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SATENDER DEV,HISAR vs ITO, HISAR
ITA 1298/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
MALAY KUMAR BANERJEE,HISAR vs ITO, HISAR
ITA 1225/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
YOGINDER SINGH MALIK,HISAR vs ITO, HISAR
ITA 1224/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
JAGDISH CHANDER,HISAR vs ITO, HISAR
ITA 1223/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
RAMAN CHOPRA,NEW DELHI vs DCIT, NEW DELHI
ITA 6619/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. PHOENIX AIR EXPRESS PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 1262/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. PHOENIX AIR EXPRESS PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 1261/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
BABA GLOBAL LTD.,DELHI vs DCIT, NEW DELHI
ITA 1086/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. LAULS LIMITED,FARIDABAD vs ACIT, FARIDABAD
ITA 811/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. NIRVAN CLOTHING COMPANY LIMITED, NEW DELHI
ITA 3641/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
SHRI DHARAM PAL,FARIDABAD vs ITO, FARIDABAD
ITA 1840/DEL/2014[2000-01]Status: DisposedITAT DelhiAY 2000-01
DCIT, NEW DELHI vs M/S. J.J. ENTERPRISES, UTTAR PRADESH
ITA 1745/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
SMT. KARUNA MALHOTRA,DELHI vs ACIT, NEW DELHI
ITA 1723/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12