Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
DCIT, NEW DELHI vs M/S. JUBILANT FOOD WORKS LTD., NOIDA
ITA 1407/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S. SONA OKEGAWA PRECISION FORGINGS LTD., NEW DELHI
ITA 6682/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
SAMTEL HAL DISPLAY SYSTEMS LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6555/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. INTERNATIONAL ZIP FASTENERS PVT. LTD., DELHI
ITA 6055/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
HARISH KUMAR ARORA,NAINITAL vs ITO- I, NAINITAL
ITA 6052/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
JCIT (TDS), DEHRADUN vs GMTD, UTTRAKHAND
ITA 5935/DEL/2013[2011-12]Status: DisposedITAT DelhiAY 2011-12
JCIT (TDS), DEHRADUN vs GMTD, UTTRAKHAND
ITA 5934/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
JCIT (TDS), DEHRADUN vs GMTD, UTTRAKHAND
ITA 5933/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
JCIT (TDS), DEHRADUN vs GMTD, UTTRAKHAND
ITA 5932/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SH. RAJINDER SAHIL SHARMA, NEW DELHI
ITA 3270/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. NOBLE RESOURCE AND TRADING INDIA PVT. LTD, NEW DELHI
ITA 3155/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
NOBLE RESOURCES & TRADING INDIA PVT. LTD.,NEW DELHI vs ACIT (OSD), NEW DELHI
ITA 3132/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. JAKSONS BUILDWELL (P) LTD., NEW DELHI
ITA 2686/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
ITO, NEW DELHI vs M/S. HORIZON BPO PVT. LTD., NEW DELHI
ITA 2110/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
NOBLE RESOURCES & TRADING INDIA PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6470/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SHRI JAIBHAGWAN, PALWAL
ITA 2563/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
ITO, NEW DELHI vs M/S. PRIMENET GLOBAL LTD., NEW DELHI
ITA 4061/DEL/2011[2009-10 (F.Y. 2008-09)]Status: DisposedITAT Delhi
ITO, NEW DELHI vs M/S. JUNEJA NAGPAL CONSTRUCTIONS PVT. LTD., DELHI
ITA 773/DEL/2010[2003-04]Status: DisposedITAT DelhiAY 2003-04
ASTT. COMMISSIONER OF INCOME TAX vs INCOME TAX APPELLATE TRIBUNAL AND ORS
CW/5048/2014ITAT Rajasthan
K. S. JHAVERI
M/S.T.LAKHAMSHI LADHA and CO. vs THE C.I.T.,MUMBAI CITY-II MUMBAI.
ITXA/1376/2000ITAT Bombay
HON'BLE SHRI JUSTICE M.S. SANKLECHA, HON'BLE SHRI JUSTICE A. K. MENON
COMMISSIONER OF INCOME TAX vs SHREE NARAYAN BUILT UP (I) P.LTD.
ITA/3/2014ITAT Madhya Pradesh
THE COMMISSIONER OF INCOME TAX-II vs M/S K.D. WIRES PVT. LTD.
ITA/247/2007ITAT Madhya Pradesh
C.I.T. BIKANER vs KRISHI UPAJ MANDI SAMITI, RAWLA
ITA/149/2014ITAT Rajasthan
C I T JAIPUR vs M/S ABDUL SMAD PYAR MOHD RATHO
ITA/49/2002ITAT Rajasthan
COMMISSIONER OF INCOME TAX JAIPUR vs SMT MANBHAR DEVI MEENA
ITA/24/2015ITAT Rajasthan
CIT-II, LUDHIANA vs M/S NATIONAL AUTO ROADLINES CARRIER, LUDHIANA
ITA/705/2009ITAT Punjab & Haryana
IMPROVEMENT TRUST FARIDKOT vs CIT, FEROZEPUR AND ANR.
ITA/276/2010ITAT Punjab & Haryana
M/S COMMERCIAL SALES,KOLKATA vs ITO, WD-42(4), KOLKATA, KOLKATA
ITA 479/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
DIPSC LIMITED,KOLKATA vs D.C.I T CIR - VI,KOLKATA, KOLKATA
ITA 890/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
SHYAM MILAN AGARWAL,SILIGURI vs C.I.T,SILIGURI., SIKKIM
ITA 818/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
