Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
ITO, NEW DELHI vs M/S ECONOMY SALES, NEW DELHI
ITA 2994/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
GURPREET SINGH CHAWLA,NEW DELHI vs ITO, NEW DELHI
ITA 1714/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. GAJRAJ SINGH,ROHTAK vs ITO, SONEPAT
ITA 2385/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs M/S SAKSHI GRANITE PVT. LTD., NEW DELHI
ITA 5489/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
COMMISSIONER OF INCOME TAX-V vs M/S PRERNA AUTO PVT. LTD.
ITA/293/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-6 vs MOHAIR INVESTMENT AND TRADING CO. P. LTD.
ITA/292/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR COMMISSIONER OF INCOME TAX-DELHI -2 vs BAUSCH AND LOMB EYE CARE INDIA PVT LTD
ITA/295/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-2 vs BHARTI AIRTEL LTD.
ITA/297/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
SMT. K. REVATHI,BANGALORE vs ITO, BANGALORE
ITA 650/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
BMM ISPAT LIMITED,HOSPET vs CIT, BANGALORE
ITA 641/BANG/2015[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S MARUTHI TRADERS,CHITRADURGA vs CIT, DAVANGERE
ITA 1159/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
BANGALORE HOUSING DEVELOPMENT AND INVESTMENTS,BANGALORE vs DCIT, BANGALORE
ITA 1027/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ACIT, GULBARGA vs M/S KRISHNA GRAMEENA BANK, GULBARGA
ITA 592/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DDIT(E), BANGALORE vs M/S CENTRAL POWER RESEARCH INSTITUTE, BANGALORE
ITA 364/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
DCIT, BANGALORE vs M/S BIG BAGS INERNATIONAL PVT. LTD., BANGALORE
ITA 1041/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ITO, BANGALORE vs M/S FREESCALE SOFTWARE INDIA PVT. LTD., BANGALORE
ITA 1612/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S GLOBAL LEADERSHIP MINISTRY TRUST,BANGALORE vs ADIT, BANGALORE
ITA 1424/BANG/2012[N.A.]Status: DisposedITAT Bangalore
PR. COMMISSIONER OF INCOME TAX-06 vs MARUBENI ITOCHU STEEL P. LTD.
ITA/129/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PRINCIPAL C.I.T, UDAIPUR vs M/S RAVINDRA HERAEUS P. LTD.
ITA/112/2015ITAT Rajasthan
PR COMMISSIONER OF INCOME TAX 1 CHANDIGARH vs M/S PUNJAB STATE FEDERATION OF COOP SUGAR MILLS LIMITED CHANDIGARH
ITA/59/2016ITAT Punjab & Haryana
PR. COMMISSIONER OF INCOME TAX-1 LUDHIANA vs M/S RAMESH STEELS
ITA/37/2016ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX III vs M/S OSWAL KNIT INDIA LTD.
ITA/268/2011ITAT Punjab & Haryana
M/S S.B.INTERNATIONAL,KOLKATA vs INCOME TAX OFFICER, WARD - 36(3), KOLKATA, KOLKATA
ITA 2377/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
ITO, WARD - 1(2), KOLKATA, KOLKATA vs M/S. BAJRANGBALI ENGINEERING CO. LTD., HOWRAH
ITA 1560/KOL/2010[1983-84]Status: DisposedITAT KolkataAY 1983-84
SHRIRAM WEALTH ADVISORS LTD.,CHENNAI vs DCIT, CHENNAI
ITA 407/CHNY/2016[2012-2013]Status: DisposedITAT ChennaiAY 2012-2013
SOUNDARRAJAN PARTHASARATHY,CHENNAI vs DCIT, CHENNAI
ITA 390/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
KUMMATHI RAMESHWARA REDDY,CHENNAI vs DCIT, CHENNAI
ITA 335/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
KUMMATHI RAMESWAR REDDY,CHENNAI vs DCIT, CHENNAI
ITA 209/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SHRIRAM INSIGHT SHARE BROKERS LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 735/CHNY/2015[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
SHRIRAM INSIGHT SHARE BROKERS LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 734/CHNY/2015[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011