Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
RANDHIRSINGH SHIVRAMSINGH,MUMBAI vs ITO 23(1)(4), MUMBAI
ITA 5619/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
GENESYS WORLDEYE LTD ( NOW AMALGAMAED WITH GENESYS INTERNATIONAL CORPORATION LTD),MUMBAI vs ASST CIT CIR 10(2), MUMBAI
ITA 4173/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NANDKISHOR & CO.,MUMBAI vs ASST CIT CIR 4(2), MUMBAI
ITA 8644/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
C2M TECHNOLOGIES (INDIA) LTD,MUMBAI vs D.C.I.T.-6(2), MUMBAI
ITA 1837/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
UCB INDIA P. LTD,MUMBAI vs ADDL CIT RG 7(3), MUMBAI
ITA 8819/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MEGA STAR WOOD P.LTD,MUMBAI vs ITO 5(2)(3), MUMBAI
ITA 7479/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RODERICK SALE,MUMBAI vs DCIT 3(2), MUMBAI
ITA 1195/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SMT SHANTHAMMA vs K S KRISHNA SINCE DEAD BY LRS
WP/38076/2015ITAT Karnataka
BUDIHAL R.B.
TATA ADVANCED MATERIALS LIMITED
COP/160/2015ITAT Karnataka
P.B.BAJANTHRI
SH. SATISH KUMAR,MEERUT vs ITO, MEERUT
ITA 843/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
SHRI RAJESH KUMAR,MEERUT vs ITO, MEERUT
ITA 1129/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. SUNRAYS PROPERTIES & INVESTMENT CO. PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 352/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. K.C. FIBRES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1565/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S. PASHUPATI TEXTILES & PRINTS PVT. LTD.,MEERUT vs DCIT, MEERUT
ITA 1483/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
R&B FALCON (A) PTY LTD.,NEW DELHI vs ADDL. DIT, DEHRADUN
ITA 1215/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. INDERJEET SINGH SACHDEVA,MORADABAD vs DCIT, MORADABAD
ITA 6611/DEL/2013[2001-02]Status: DisposedITAT DelhiAY 2001-02
ACIT, NEW DELHI vs M/S. MOHAN EXPORTS (INDIA) PVT. LTD., NEW DELHI
ITA 6532/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. NARENDRA POLYCHEM (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6087/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
ITO, MEERUT vs DR. ARCHANA SHARMA, MEERUT
ITA 5800/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, MEERUT vs DR. ARUM SHARMA, MEERUT
ITA 5799/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
REC POWER DISTRIBUTION COMPANY LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5215/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, FARIDABAD vs SH. OPINDER MEHTANI, FARIDABAD
ITA 1217/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH. SATISH KUMAR,MEERUT vs ITO, MEERUT
ITA 1025/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
ADIT, NEW DELHI vs M/S. PARPOOL LTD., NEW DELHI
ITA 3316/DEL/2012[2001-02]Status: DisposedITAT DelhiAY 2001-02
ACIT, NEW DELHI vs YASHODHAR KUMAR JAIN, NEW DELHI
ITA 1697/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
YASHODHAR KUMAR JAIN,NEW DELHI vs ACIT, NEW DELHI
ITA 1449/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S NOKIA INDIA PVT. LTD., GURGAON
ITA 2147/DEL/2010[1999-00]Status: DisposedITAT DelhiAY 1999-00
M/S. NOKIA INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 1870/DEL/2010[1999-00]Status: DisposedITAT DelhiAY 1999-00
The Pr. Commissioner of Incometax-4 vs Smt. S. Uma Devi
ITTA/19/2016ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax IV, vs M/s. Prabhat AGri Bio Tech Limited
ITTA/6/2016ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY