The Commissioner of Income Tax IV, vs. M/s. Prabhat AGri Bio Tech Limited
ITTA/6/2016HC TelanganaHBHC01007004201603 June 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY7 pages
Cases cited in this judgment(1)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Meghal Homes (P) Ltd. v. Shree Niwas Girni K.K. Samiti and Ors.6 citing7 SCC 753 · 2007
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S. Saraswati Enterprises vs. State Of RajasthanRajasthan · 28 Oct 2026
- Akshaya Consortium vs. The Assistant Commissioner (St)Andhra Pradesh · 28 Oct 2026
- Dipanshu Aggarwal vs. Director General Of GST IntelligenceDelhi · 28 Oct 2026
- Dezinetree Projects PVT. LTD. vs. Spokes Digital Inc And AnrDelhi · 28 Oct 2026
- Jaydeep Jayantilal Hudaka vs. State Of GujaratGujarat · 28 Oct 2026
