Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
The Commissioner of Income - tax - I vs AP State Warehousing Corporation Ltd.,
ITTA/12/2016ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income tAx (Central) vs Sri G.Sanjay Chowdary
ITTA/7/2016ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
M/S CENTURY GALAXY DEVELOPERS LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1306/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
BHARAT FRITZ WERNER LTD. vs JCIT,
ITA 225/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT vs M/S BHARAT FRITZ WERNER LTD.,
ITA 211/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT, BANGALORE vs M/S GHODAWAT ENTERPRISES PVT. LTD., BANGALORE
ITA 1613/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
INJETI MAHESH vs DCIT,
ITA 566/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
LEKHRAJ JAIN vs ITO,
ITA 1050/BANG/2013[2006-07]Status: DisposedITAT BangaloreAY 2006-07
M/S. CITY CENTRE BUILDERS AND DEVELOPERS vs INCOME TAX APPELLATE TRIBUNAL
WP(C)/7668/2016ITAT Kerala
Commissioner of Income Tax - V vs M/s. Teja Constructions
ITTA/600/2015ITAT Telangana
C.I.T.BIKANER vs GOPI RAM GOYAL CHARITABLE TRUST
ITA/186/2011ITAT Rajasthan
I.T.O WD - 3(2),PURULIA, PURULIA vs M/S DASARATH GORAIN, PURULIA
ITA 1915/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
K M M SITHI FOUSIA BEEVI,CHENNAI vs ACIT, COIMBATORE
ITA 2959/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO 18(3)(3), MUMBAI vs MAQSOOD AHMED KADRI, MUMBAI
ITA 6820/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BP EQUITIES P.LTD,MUMBAI vs DCIT 4(1), MUMBAI
ITA 6802/MUM/2014[22011-12]Status: DisposedITAT Mumbai
ITO WD 3(1), THANE vs NCC SMC UNITY JV, THANE
ITA 6764/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO (IT) 3(1), MUMBAI vs KAUSTUBH HARI KANADE, MUMBAI
ITA 6701/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 24(3), MUMBAI vs AMBALAL KISHORBHAI PATEL, MUMBAI
ITA 3909/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT (TDS) 2(2), MUMBAI vs ALLIED MEDIA NETWORK P. LTD, MUMBAI
ITA 3874/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 7(3), MUMBAI vs TIMES GLOBAL BROADCASTING CO. LTD, MUMBAI
ITA 3798/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 19(1), MUMBAI vs MONISH BUILDER, MUMBAI
ITA 7068/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
BADRIKESHWAR CO. OP HSG SCO,MUMBAI vs ITO WD 14(1)(3), MUMBAI
ITA 564/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BADRIKESHWAR CO. OP HSG SCO,MUMBAI vs ITO WD 14(1)(3), MUMBAI
ITA 563/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
BADRIKESHWAR CO-OP.HSG.SOC.,MUMBAI vs ITO., WARD-14(1)(3), MUMBAI
ITA 562/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
BADRIKESHWAR CO OP HSG SOC.,MUMBAI vs ITO WD 14(1)(3), MUMBAI
ITA 5202/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BOMBAY STOCK EXCHANGE LTD,MUMBAI vs ADDL CIT RG 2(1), MUMBAI
ITA 1836/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 11(1), MUMBAI vs AFTAB P SHIVDASANI, MUMBAI
ITA 1200/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BOMBAY STOCK EXCHANGE LTD,MUMBAI vs ADDL CIT RG 2(1), MUMBAI
ITA 4408/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 12(1), MUMBAI vs K.J CONSTRUCTION COMPANY, MUMBAI
ITA 4740/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
MONISH BUILDERS,MUMBAI vs ACIT CIR 19(1), MUMBAI
ITA 8880/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
