Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
BOMBAY STOCK EXCHANGE LTD,MUMBAI vs ADDL CIT RG 2(1), MUMBAI
ITA 8095/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
The Commissioner of Income Tax vs M/s.Armour Pharmaceuticals
ITTA/95/2008ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax, vs M/S Shanti Housing and Estate Pvt, Ltd.,
ITTA/156/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Principal Commissioner of Income Tax-2 vs M/s Indur Green Power Private Limited
ITTA/627/2015ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax-III vs M/s.Surya Jyothi Spinning Mills Ltd
ITTA/18/2009ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax (Central) vs V. Mahender Kumar Jain
ITTA/282/2011ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income tAx, vs M/s. Laila Impex,
ITTA/662/2015ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Pr. Commissioner of Income Tax-6 vs Mrs. Urmila Singh
ITTA/661/2015ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
THE COMMISSIONER OF INCOME -TAX vs M/S BANGALORE CITY EMPLOYEES
ITA/697/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs SHRI B Y VIJAYENDRA
ITA/156/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
M/S S K PROPERTIES vs THE INCOME TAX OFFICER
ITA/724/2015ITAT Karnataka
K.S.MUDAGAL,H.G.RAMESH
THE COMMISSIONER OF INCOME-TAX vs M/S. NAMDHARI SEEDS
ITA/311/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
NIRMAL KUMAR JAIN,NEW DELHI vs ITO, NEW DELHI
ITA 1285/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT (EXEMPTION), NEW DELHI vs SCIENCE OLYMPIAD FOUNDATION, NEW DELHI
ITA 5407/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs M/S. INDEX SECURITIES PVT. LTD., NEW DELHI
ITA 432/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. INDEX SECURITIES PVT. LTD., NEW DELHI
ITA 431/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. INDEX SECURITIES PVT. LTD., NEW DELHI
ITA 430/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. PRADEEP KHANNA,NEW DELHI vs ITO, NEW DELHI
ITA 1250/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. RAMPUR ZILA SAHKARI BANK LTD.,RAMPUR vs ACIT-I, MORADABAD
ITA 6776/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S.. UPKAR INTERNATIONAL (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6710/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs M/S. ESCORTS FINANCE LTD., FARIDABAD
ITA 6673/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs SH. VIJAY KUMAR AHUJA, NEW DELHI
ITA 6579/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DDIT (E), NEW DELHI vs THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA, NEW DELHI
ITA 6526/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. PEPSICO INDIA HOLDINGS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3461/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, HARIDWAR vs M/S SANT STEEL & ALLOYS (P) LTD., KOTDWAR
ITA 2809/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, HARIDWAR vs M/S SANT STEEL & ALLOYS (P) LTD., KOTDWAR
ITA 2808/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S. SHEELA FOADM (P) LTD.,DELHI vs DCIT, NEW DELHI
ITA 5902/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S IKEA TRADING (INDIA) P LTD., NEW DELHI
ITA 5393/DEL/2010[2005-06]Status: DisposedITAT DelhiAY 2005-06
THE COMMISSIONER OF INCOME TAX, vs MINORITY CREDIT CO-OP. SOCIETY LTD.,
ITA/100045/2015ITAT Karnataka
H.G.RAMESH,RATHNAKALA
SANJAY KUMAR AGARWAL vs C I T JAIPUR AND ANOTHER
ITA/86/2016ITAT Rajasthan
