Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
M/S GRASS FIELD FARMS and RESORTS PVT LTD vs DY COMMISSIONER OF I T CIRCLE-2 JAIPUR
ITA/60/2016ITAT Rajasthan
C.I.T.UDAIPUR vs BHIM SINGH
ITA/36/2014ITAT Rajasthan
SMT JYOTI JAJOO vs COMMIOSSIONER OF INCOME TAX II
ITA/476/2011ITAT Rajasthan
MALANPUR STEEL LTD.,KOLKATA vs ACIT, CC - XXV, KOLKATA, KOLKATA
ITA 285/KOL/2011[2004-05]Status: DisposedITAT KolkataAY 2004-05
ITO, WARD - 56(2), KOLKATA, KOLKATA vs M/S. PKS HOLDINGS, KOLKATA
ITA 1677/KOL/2011[2007-08]Status: DisposedITAT KolkataAY 2007-08
SHRI PRABIR KUMAR MULLICK,BURDWAN vs ITO, WARD - 3(1), ASANSOL, ASANSOL
ITA 1603/KOL/2011[2008-09]Status: DisposedITAT KolkataAY 2008-09
BHAGYA LAKHI ROY (PROP), BIJOY NARAYAN ROY (DECD),BURDWAN vs ITO, WARD - 3(1), ASANSOL, ASANSOL
ITA 1602/KOL/2011[2008-09]Status: DisposedITAT KolkataAY 2008-09
SHRI TAPAS KUMAR BANDOPADHYAY,KOLKATA vs DCIT, (IT), 3(1), KOLKATA, KOLKATA
ITA 70/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S INTEGRATED EDUCATION RESEARCH CENTRE FOR ENGINEERING AND MANAGEMENT,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 620/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
M/S INDIAN RICE MILLS STORES,KOLKATA vs ITO, WD-35(2), KOLKATA, KOLKATA
ITA 1053/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MORGAN VYAPAAR (P) LTD,KOLKATA vs C.I.T - I,KOLKATA, KOLKATA
ITA 995/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S SAFED TRACOM (P) LTD,KOLKATA vs C.I.T - I,KOLKATA, KOLKATA
ITA 965/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
BRAHMAPUTRA CARBON LTD,KOLKATA vs C.I.T - I,KOLKATA, KOLKATA
ITA 894/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S HIMADRI INDUSTRIES LTD,KOLKATA vs C.I.T CENTRAL - III,KOLKATA, KOLKATA
ITA 889/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S POWER MAX (INDIA ) PVT LTD,KOLKATA vs J.C.I.T (OSD),CIR - 8,KOLKATA, KOLKATA
ITA 819/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
I.T.O WD - 9(1),KOLKATA, KOLKATA vs M/S SHREE LAMINATORS LIMITED, KOLKATA
ITA 414/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
D.C.I.T., CIRCLE-3, KOLKATA, KOLKATA vs M/S KHADIM INDIA LTD., KOLKATA
ITA 2571/KOL/2013[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
INCOME TAX OFFICER WARD-36(3), KOLKATA, KOLKATA vs SMT SAMTA JAIN, KOLKATA
ITA 2454/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
SHRI SANTOSH KUMAR SIKARIA,KOLKATA vs A.C.I.T, CIRCLE-36, KOLKATA., KOLKATA
ITA 2428/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
SUNITA JAJODIA,KOLKATA vs INCOME TAX OFFICER, WARD - 36(2), KOLKATA, KOLKATA
ITA 2419/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
V2 RETAIL LIMITED(FORMERLY KNOWN AS VISHAL RETAIL LTD),KOLKATA vs J.C.I.T (OSD) UNDER-IV, KOLKATA, KOLKATA
ITA 2413/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
SIDDHARTHA TANTIA,KOLKATA vs D.C.I.T, CC_XXIII, KOLKATA, KOLKATA
ITA 2386/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
MS. LEELA MONDAL,NORTH 24 PARGANAS vs I.T.O, WD -50(2), KOLKATA, KOLKATA
ITA 2383/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
I.T.O WD - 8(3),KOLKATA, KOLKATA vs M/S POLAR PHARMA (INDIA)LTD., KOLKATA
ITA 2380/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
M/S KHADIM INDIA LIMITED,KOLKATA vs DCIT-CIRCLE-3, KOLKATA, KOLKATA
ITA 2368/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
DCIT, CIR-5, KOLKATA, KOLKATA vs M/S THE BISRA STONE LIME CO. LTD., KOLKATA
ITA 2358/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
SMT KALYANI KUMAR,KOLKATA vs DCIT-CIRCLE-22, KOLKATA, KOLKATA
ITA 2350/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
MR SREEDHAR MUKHOPADHYAY,KOLKATA vs DCIT-CIRCLE-22, KOLKATA, KOLKATA
ITA 2349/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
MR GAUTAM MITRA,KOLKATA vs DCIT-CIRCLE-22, KOLKATA, KOLKATA
ITA 2348/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
SMT SOMA MITRA,KOLKATA vs DCIT-CIRCLE-22, KOLKATA, KOLKATA
ITA 2347/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
