Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,162 total)
M/S SALTLAKE ENERGY PVT LTD,KOLKATA vs C.I.T - II,KOLKATA, KOLKATA
ITA 932/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
ITO 15(1)(1), MUMBAI vs THE CENTRAL TELEGRAPH OFFICE CO OP CREDIT SOCIETY LTD, MUMBAI
ITA 2936/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 18(1)(4), MUMBAI vs KAVITA S. GODBOLE, MUMBAI
ITA 7131/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 3(1)(4), MUMBAI vs EVERLON SYNTHETICS P.LTD, MUMBAI
ITA 6965/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
GIBS COMPUTERS LTD,MUMBAI vs ASST CIT CEN CIR 40, MUMBAI
ITA 3844/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT 22(3), NAVI MUMBAI vs SANTOSH A. PATEKAR, MUMBAI
ITA 1830/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
JCIT 24(2), MUMBAI vs SHAZAD S. RUSTOMJI, MUMBAI
ITA 5276/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SH. VISHAL SETHI,DELHI vs ITO, NEW DELHI
ITA 866/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. VISHAL SETHI,DELHI vs ITO, NEW DELHI
ITA 865/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO (EXEMPTIONS), NEW DELHI vs M/S. INDIAN YOUTH CENTRE TRUST VISHWA YUVAK KENDRA, NEW DELHI
ITA 3635/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. S.K. SHARMA CONTRACTOR,GHAZIABAD vs ACIT, NEW DELHI
ITA 5236/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. PAAM EATABLE LTD., NEW DELHI
ITA 6620/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. RAKESH KUMAR,NEW DELHI vs DCIT, NEW DELHI
ITA 6596/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
SMT. VIBHA RANI,GURGAON vs ITO, GURGAON
ITA 6110/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
SAMTEL INDIA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5517/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S SAMTEL INDIA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4924/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SCOPLIOS SECURITY & MANPOWER P LTD.,FARIDABAD vs ITO, NEW DELHI
ITA 3592/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
SCOPLIOS SECURITY & MANPOWER P LTD.,FARIDABAD vs ITO, NEW DELHI
ITA 3584/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
SCOPLIOS SECURITY & MANPOWER P LTD.,FARIDABAD vs ITO, NEW DELHI
ITA 3583/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
VERTEX CUSTOMER SERVICES INDIA PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 25/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
SHREE SHYAM KHATU INVESTMENTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4810/DEL/2010[2001-02]Status: DisposedITAT DelhiAY 2001-02
ACIT, GHAZIABAD vs M/S. S.K. SHARMA, CONTRACTOR, GHAZIABAD
ITA 4729/DEL/2010[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S S K SHARMA, CONTRACTOR,GHAZIABAD vs ACIT, GHAZIABAD
ITA 4697/DEL/2010[2004-05]Status: DisposedITAT DelhiAY 2004-05
COMMISSIONER OF INCOME TAX- I vs AMERICAN EXPRESS SERVICES INDIA LTD
ITA/336/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
C.I.T.UDAIPUR vs M/S MATESHWARI INDRANI CONTRACTORS
ITA/252/2013ITAT Rajasthan
GOVIND MATHUR,BANWARI LAL SHARMA
C.I.T., UDAIPUR vs M/S HINDUSTAN ZINC LTD.
ITA/218/2014ITAT Rajasthan
COMMISSIONER OF INCOME TAX-DELHI-15 vs KAMAL DHAWAN
ITA/331/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
E.UMMER BAVA vs THE COMMISSIONER OF INCOME TAX, KOZHIKODE
ITA/13/2015ITAT Kerala
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC
C I T vs M/S AGRAWAL MARBAL IND
ITA/680/2008ITAT Rajasthan
E. UMMER BAVA vs THE COMMISSIONER OF INCOME TAX
ITA/153/2013ITAT Kerala
