Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,162 total)
PRADIP KUMAR JAIN,KOLKATA vs I.T..O WD - 11(4),KOLKATA, KOLKATA
ITA 1134/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
EXIDE INDUSTRIES LTD.,KOLKATA vs ADDL. CIT, RANGE-1, KOLKATA, KOLKATA
ITA 1507/KOL/2012[2006-07]Status: DisposedITAT KolkataAY 2006-07
DCIT, CIRCLE - 5, KOLKATA, KOLKATA vs M/S. ESSEL MINING & INDUSTRIES LTD., KOLKATA
ITA 589/KOL/2011[2007-08]Status: DisposedITAT KolkataAY 2007-08
ESSEL MINING & INDUSTRIES LTD.,KOLKATA vs ADDL. CIT, RANGE - 5, KOLKATA, KOLKATA
ITA 352/KOL/2011[2007-08]Status: DisposedITAT KolkataAY 2007-08
M/S DR. B. G. MEMORIAL TRUST,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 366/KOL/2016[]Status: DisposedITAT Kolkata
MARSONS LIMITED,KOLKATA vs CIT-I, KOLKATA, KOLKATA
ITA 1140/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SHRI SHANKAR HALDER,KOLKATA vs D.C.I.T.-CIRCLE-18, KOLKATA, KOLKATA
ITA 2516/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
BRIJ KISHOR PRASAD,SILIGURI vs C.I.T-CIRCLE-I, KOLKATA, SILIGURI
ITA 2482/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
INCOME TAX OFFICER WARD-36(3), KOLKATA, KOLKATA vs M/S SAHA AGENCY, KOLKATA
ITA 2453/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
CHHOTE PRASAD,ASANSOL vs I.T.O.-WARD-2(3), ASANSOL, ASANSOL
ITA 2390/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DR. GAUTAM KHASTGIR,KOLKATA vs A.C.I.T CC - VII,KOLKATA, KOLKATA
ITA 2376/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
RAJKUMAR SHAH,MUMBAI vs ACIT 16(2), MUMBAI
ITA 6393/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
CLIMAX INVESTMENT & TRADING CO.P. LTD,MUMBAI vs ITO WD 2(1)(2), MUMBAI
ITA 5518/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 15(2), MUMBAI vs ESTER LUB TECHNOLOGIES, MUMBAI
ITA 3045/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 9(3), MUMBAI vs ROYAL PALMS INDIA P. LTD, MUMBAI
ITA 2785/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 13(2)(2), MUMBAI vs ANNASAHEB PATIL MATHADI KAMGAR SAHAKARI PATPEDHI LTD, MUMBAI
ITA 2515/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RAMESH W SAWANT,MUMBAI vs ASST CIT CIR 3, THANE
ITA 2062/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT 16(3), MUMBAI vs RATANDEEP IMPEX, MUMBAI
ITA 1744/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KALATI CONSTRUCTION P.LTD,MUMBAI vs DCIT()OSD) 8(1), MUMBAI
ITA 1111/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
HINDUSTAN ORGANIC CHEMICAL LTD,MUMBAI vs ASST CIT CIR 4(2), MUMBAI
ITA 7049/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
HINDUSTAN ORGANIC CHEMICAL LTD,MUMBAI vs ASST CIT CIR 4(2), MUMBAI
ITA 7048/MUM/2013[1999-00]Status: DisposedITAT MumbaiAY 1999-00
DCIT 7(2), MUMBAI vs SEALORD DIVING & SALVAGE P.LTD, NAVI MUMBAI
ITA 701/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT CIR 4(2), MUMBAI vs HINDUSTAN ORGANIC CHEMICALS LTD, MUMBAI
ITA 6946/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ASST CIT CIR 4(2), MUMBAI vs HINDUSTAN ORGANIC CHEMICALS LTD, MUMBAI
ITA 6945/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ASST CIT CIR 4(2), MUMBAI vs HINDUSTAN ORGANIC CHEMICALS LTD, MUMBAI
ITA 6944/MUM/2013[1999-00]Status: DisposedITAT MumbaiAY 1999-00
JAYAPRAKASH R. NIGAM,MUMBAI vs ITO 19(1)(3), MUMBAI
ITA 6767/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PEEPUL TREE PROPERTIES P.LTD,MUMBAI vs DCIT 3(2), MUMBAI
ITA 6258/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AMIT KUNDANMALJI KOTHARI,MUMBAI vs ITO 24(1)(3), MUMBAI
ITA 4994/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RITA TEJWANI,MUMBAI vs ITO WD 19(3)(2), MUMBAI
ITA 452/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUNIL JAMNADAS BABANI,MUMBAI vs ITO 25(3)(4), MUMBAI
ITA 3861/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
