Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,162 total)
RAYTHEON EBASCO OVERSEAS LTD,BANGALORE vs DDIT (IT) 2(1), MUMBAI
ITA 2609/MUM/2013[1998-99]Status: DisposedITAT MumbaiAY 1998-99
KAJAL A SHAH,MUMBAI vs ITO 22(1)(3), MUMBAI
ITA 1266/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
MONICA K SAVLANI,MUMBAI vs JCIT 19(3), MUMBAI
ITA 7468/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CIR 3(1), MUMBAI vs ALL INDIA ASSOCIATION OF INDUSTRIES, MUMBAI
ITA 6368/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ACIT 8(3) (OSD), MUMBAI vs CONFIDENCE PETROLEUM INIDA LTD, MUMBAI
ITA 4276/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
CONFIDENCE PETROLEUM INDIA LIMITED,MUMBAI vs I.T.O. 8(1)(2), MUMBAI
ITA 1608/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
STAR INDIA PVT.LTD.,MUMBAI vs ADDL.C.I.T.-RANGE311(1), MUMBAI
ITA 6332/MUM/2008[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
A.SEETHALAKSHMI,CHENNAI vs ITO, CHENNAI
ITA 199/CHNY/2016[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
ACCEL LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 24/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACCEL LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 23/CHNY/2015[2005-06]Status: DisposedITAT ChennaiAY 2005-06
DCIT, CHENNAI vs DODSOL ENGINEERING & CONSTRUCTION (INDIA) P LTD., CHENNAI
ITA 1794/CHNY/2015[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, CHENNAI vs ACCEL LIMITED, CHENNAI
ITA 144/CHNY/2015[2002-03]Status: DisposedITAT ChennaiAY 2002-03
SH. RAJAT SHUBRA CHATTERJI,NEW DELHI vs ACIT, NEW DELHI
ITA 2430/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
E.I. DUPONT INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 4774/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. HINDUSTAN COCA-COLA BEVERAGES PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 1027/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. HINDUSTAN COCA-COLA BEVERAGES PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 1026/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NOIDA vs M/S. RYAN INTERNATIONAL SCHOOL, NOIDA
ITA 6736/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. SAMTEL COLOR LIMITED,NEW DELHI vs ACIT, NEW DELHI
ITA 6681/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. SAMTEL COLOR LTD., NEW DELHI
ITA 6600/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. DCIT, NEW DELHI vs M/S. S.B. MEDICARE LTD., NEW DELHI
ITA 482/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
G.S. CONTROL,NEW DELHI vs ACIT, NEW DELHI
ITA 3407/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs M/S. VERIFONE INDIA SALES (P) LTD., NEW DELHI
ITA 2897/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
SMT. VIDYAWATI,HISAR vs CIT, HISAR
ITA 2771/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs RAKESH KUMAR AGGARWAL, DELHI
ITA 1089/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S NIIT LTD., NEW DELHI
ITA 4961/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, FARIDABAD vs SHRI UMRAO SINGH, FARIDABAD
ITA 2549/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. UMRAO SINGH,FARIDABAD vs ITO, FARIDABAD
ITA 2442/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S TURNER INTERNATIONAL INDIA PVT. LTD., NEW DELHI
ITA 3080/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. S.B.MEDICARE PVT. LTD., NEW DELHI
ITA 512/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S S B MEDICARE PVT. LTD., NEW DELHI
ITA 2811/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08