Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
NASIR AHMED,KOLKATA vs INCOME TAX OFFICER, WARD - 33(3), KOLKATA, KOLKATA
ITA 2518/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S NEUTRAL PUBLISHING HOUSE LTD.,KOLKATA vs DCIT-CIRCLE-7, KOLKATA, KOLKATA
ITA 2511/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
SRI SURESH KARMAKAR,SILIGURI vs D.C.I.T CC - XXVIII,KOLKATA, KOLKATA
ITA 2490/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
SINGUR THANA LARGE SIZED PRIMARY AGRICULTURE CO-OP. MARKETING SOCIETY LTD.,KOLKATA vs A.C.I.T CIR - 1,HOOGHLY, HOOGHLY
ITA 2396/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
RATAN PAL SINGH,HOWRAH vs I.T.O WD - 48(2),KOLKATA, KOLKATA
ITA 2239/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
D.C.I.T CIR - 11,KOLKATA, KOLKATA vs M/S LIFE PHARMACEUTICALS PVT LTD, KOLKATA
ITA 2108/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
D.C.I.T CIR - 2,KOLKATA, KOLKATA vs M/S WEST BENGAL FOREST DEVOLOPMENT CORPORATION LTD, KOLKATA
ITA 1946/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
I.T.O WD - 7(2),KOLKATA, KOLKATA vs MR ADEEL HASAN, KOLKATA
ITA 1937/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
D.C.I.T, C.CIR-XXII, KOLKATA, KOLKATA vs M/S MANAKAMNA FLOUR MILLS (P) LTD., SILIGURI
ITA 1827/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
M/S DINESH ENGINEERING & CO,PURULIA vs J.C.I.T RG - 3,ASANSOL, ASANSOL
ITA 1216/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S VANTAGE SUPPLIERS PVT LTD,KOLKATA vs C.I.T - I,KOLKATA, KOLKATA
ITA 1023/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
GOVIND PRITAMDAS VANJANI,MUMBAI vs ADDL CIT (TDS) RG 1, MUMBAI
ITA 6816/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 16(2), MUMBAI vs LAKSHMI MANI AYER, MUMBAI
ITA 6710/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 16(3), MUMBAI vs GEM STAR COMPANY, MUMBAI
ITA 6667/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 16(2), MUMBAI vs GOVINDBHAI L. KAKADIA, MUMBAI
ITA 6663/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
VIKAS CHIMAKURTY,MUMBAI vs DCIT 26(2), MUMBAI
ITA 6591/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VIPUL P. DALAL,MUMBAI vs DCIT 12(2), MUMBAI
ITA 6395/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RELIANCE INDUSTRIES LTD,MUMBAI vs ASST CIT LTU, MUMBAI
ITA 5247/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DEVRISHI CORPORATION,MUMBAI vs ITO 15(3)(2), MUMBAI
ITA 4895/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO (TDS) 3(4), MUMBAI vs THREE D HOLOGRAMS P.LTD, MUMBAI
ITA 2886/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO (TDS) 3(4), MUMBAI vs THREE D HOLOGRAMS P.LTD, MUMBAI
ITA 2885/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO (TDS) 3(4), MUMBAI vs THREE D HOLOGRAMS P.LTD, MUMBAI
ITA 2884/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
UDAYRAJ N. PAL,MUMBAI vs ITO 19(3)(4), MUMBAI
ITA 2868/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MANOJ KUMAR PAWANKUMAR KEDIA,MUMBAI vs DCIT- 4(1), MUMBAI
ITA 7100/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VILAS TRANSPORT COMPANY,MUMBAI vs ITO 13(2)(1), MUMBAI
ITA 6717/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SABYASACHI RAY,MUMBAI vs ITO 11(1)(4), MUMBAI
ITA 6042/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MAN INFRAPROJECTS LTD,MUMBAI vs DCIT RG 8(2), MUMBAI
ITA 5775/MUM/2013[2010--11]Status: DisposedITAT Mumbai
MOHD ISMAIL NOORMOHD SHAIKH,MUMBAI vs ITO WD 2(2), THANE
ITA 4155/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MAGUS ESTATES & HOTELS LTD,MUMBAI vs DCIT 5(2), MUMBAI
ITA 3702/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BALARAM AMBU DAKI,MUMBAI vs ITO WD 1(1), MUMBAI
ITA 3073/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06