Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S.ALAPATT BROTHERS, COCHIN-11
ITA/1341/2009ITAT Kerala
THE COMMISSIONER OF INCOME TAX, TVM. vs M/S.MUTHOOR BANKERS (ARYASALA), TVM.
ITA/57/2007ITAT Kerala
THE COMMISSIONER OF INCOME TAX, CALICUT vs SRI.M.ABDUL GADHAFI
ITA/7/2013ITAT Kerala
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs THE KOZHIKODE DISTRICT CO-OPERATIVE BANK LTD
ITA/69/2016ITAT Kerala
THE COMMISSIONER OF INCOME TAX, CALICUT vs SHRI.P.P.BHASKARAN
ITA/55/2012ITAT Kerala
MAHINDRA SONA LTD,MUMBAI vs DCIT CIR 2(2), MUMBAI
ITA 3343/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NATHURAM RAMNARAYAN P.LTD,MUMBAI vs ADDL CIT RG 2(2), MUMBAI
ITA 2715/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CIR 22(1), NAVI MUMBAI vs NEEL CONTROLS, MUMBAI
ITA 6910/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
THE THE MAHALAKSHMI GLASS WORKS P.LTD,MUMBAI vs ACIT CIR 6(3), MUMBAI
ITA 6730/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 23(1)(3), MUMBAI vs MILLENIUM STEEL, MUMBAI
ITA 1485/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SAURASHTRA FUELS P.LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 7273/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
PRAJAPAI CONSTRUCTION LTD,NAVI MUMBAI vs ACIT 7(1), MUMBAI
ITA 6980/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
SHIVENDRA SINGH,MUMBAI vs ASST CIT RG 11(1), MUMBAI
ITA 438/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ADDL CIT RG 3(3), MUMBAI vs SURESH K GURSAHANI, MUMBAI
ITA 1971/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SH. MOHINDER KUMAR GOYAL,FARIDABAD vs ITO, FARIDABAD
ITA 885/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
ARUN AGARWAL PROP. VICTOR ENTERPRISES,NEW DELHI vs ITO, NEW DELHI
ITA 1638/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. LUXOTTICA INDIA EYEWEAR PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 1115/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. SELENE INFRASTRUCTURE LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6650/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. J.R. MODI FINANCE (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5116/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
BAL KISHAN GARG,MEERUT vs CIT, MEERUT
ITA 3398/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
SOCIETY OF INDIAN AUTOMOBILE MANUFACTURERS,NEW DELHI vs ITO (E), DELHI
ITA 4837/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
GE CAPITAL SERVICES INDIA vs ADDL CIT RANGE 2,
ITA 2898/DEL/2007[2000-2001]Status: DisposedITAT DelhiAY 2000-2001
DCIT CIRCLE 12 (1) vs G.E. CAPITAL SERVICES INDIA,
ITA 2808/DEL/2007[2001-2002]Status: DisposedITAT DelhiAY 2001-2002
CORNING S.A. vs DEPUTY DIRECTOR OF INCOME TAX
ITA/360/2016ITAT Delhi
PMP EQUIPMENTS PVT. LTD.,KOLKATA vs ITO, WD-2(1), KOLKATA, KOLKATA
ITA 364/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
PRANKRISHNA BAG,PURBA MEDINIPUR vs ITO, WD-3, HALDIA, HALDIA
ITA 755/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
S. K. DUDHORIA HOLDINGS PVT. LTD.,KOLKATA vs ITO, WD-1(3), KOLKATA, KOLKATA
ITA 1536/KOL/2015[2006-07]Status: DisposedITAT KolkataAY 2006-07
SMT PRATIMA SARKAR,KOLKATA vs ITO, WD-2, COOCHBEHAR, COOCHBIHAR
ITA 1066/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
CENTURY ENKA LIMITED.,PUNE vs D.C.I.T CIR - 6,KOLKATA., KOLKATA
ITA 301/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S ACTION ENCLAVES PVT. LTD.,KOLKATA vs COMMISSIONER OF INCOME-TAX-II, KOLKATA, KOLKATA
ITA 2577/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009