Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
DIAMOND TRADECOM PVT. LTD.,MUMBAI vs CIT, -I, KOLKATA, KOLKATA
ITA 1435/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ACIT, CEN. CIR-VI, KOLKATA, KOLKATA vs SMT. USHA AGARWAL, KOLKATA
ITA 142/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
I.T.O WD - 30(4),KOLKATA, KOLKATA vs SMT. NURI SURI, KOLKATA
ITA 958/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
INCOME TAX OFFICER-WARD-42(2), KOLKATA, KOLKATA vs MANOJ KUMAR KESARWANI, KOLKATA
ITA 2613/KOL/2013[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
ITO, WARD-1(1), DURGAPUR., DURGAPUR vs SHRI VISHAL RAJDEV, DURGAPUR
ITA 2522/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
MD. SHAIFULLAH MONDAL,NORTH 24 PARGANAS vs I.T.O WD - 49(1),KOLKATA., KOLKATA
ITA 2218/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
ACIT 10(2), MUMBAI vs FOODS & INNS LTD, MUMBAI
ITA 6271/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 20(3)(1), MUMBAI vs TANCOM ELECTRONICS, MUMBAI
ITA 3975/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DHAVAL D. SHAH,MUMBAI vs ASST CIT CEN CR 13, MUMBAI
ITA 3239/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHARAT ENTEPRISES,MUMBAI vs DCIT CIR 12(2), MUMBAI
ITA 163/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
M/S B.K. KHARE AND COMPANY,MUMBAI vs ACIT - 11(2), MUMBAI
ITA 2715/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 10(2), MUMBAI vs FOODS & INNS LTD, MUMBAI
ITA 6629/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
FIRST ADVANTAGE P.LTD,MUMBAI vs ADDL CIT RG 9(1), MUMBAI
ITA 6408/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
FIRST ADVANTAGE P.LTD,MUMBAI vs ADDL CIT RG 9(1), MUMBAI
ITA 6407/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
D.C.I.T.9(1), MUMBAI vs FIRST ADVANTAGE PVT. LTD., MUMBAI
ITA 5990/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DARSHANA B. DOSHI,MUMBAI vs A.C.I.T. CIRCLE 13(3), MUMBAI
ITA 5462/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUN STAR GEMS P.LTD,MUMBAI vs ITO 5(3)(4), MUMBAI
ITA 3074/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
FOODS AND INNS LTD,MUMBAI vs ACIT 10(2), MUMBAI
ITA 1262/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SRI. MADAN I. JAIN,MUMBAI vs DCIT CIR. - 4(1), MUMBAI
ITA 5469/MUM/2006[1995-1996]Status: DisposedITAT MumbaiAY 1995-1996
DCIT, CHENNAI vs CHETTINAD LOGISTICS PVT. LTD., CHENNAI
ITA 1647/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
CHETTINAD LOGISTICS (P) LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1388/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
The Principal Commissioner of Income Tax-4 vs M/s Microsoft Global Services Center P Ltd
ITTA/25/2016ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
THE COMMISSIONER OF INCOME TAX vs M/S WIPRO GE MEDICAL SYSTEMS LTD
ITA/912/2008ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs M/S. TELCO CONSTRUCTION
ITA/245/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX, vs M/S WIPRO GE MEDICAL SYSTEMS LTD
ITA/890/2008ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
SRI S S JYOTHI PRAKASH vs THE ADDL COMMISSIONER
ITA/460/2010ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
C.G. UTHAPPA,MYSORE vs ITO, MYSORE
ITA 786/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S BELLARY COMPUTER IT SOLUTIONS (P) LTD. vs DCIT,
ITA 141/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ACIT, NEW DELHI vs M/S. SOCOMEC HPL (P) LTD., GURGAON
ITA 4925/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
INDIA FURNITURE PRODUCTS LIMITED, REPRESENTED BY ITS DIRECTOR SHRI. PERVESH KUMAR GANDHI. vs THE COMMISSIONER OF INCOME TAX, PANAJI.
TXA/50/2015ITAT Bombay
