Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
MANGLA INTERNATIONAL P.LTD,MUMBAI vs ITO WD 3(2)(2), MUMBAI
ITA 6918/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
NEELAM P. VORA,MUMBAI vs ITO 25(1)(4), MUMBAI
ITA 6631/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT CIR 23, MUMBAI vs OBEROI REALITY LTD, MUMBAI
ITA 6044/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DDIT (IT) 4(2),MUMBAI vs ABU DHABI SHIP BLDG PJSC, MUMBAI
ITA 5418/MUM/2013[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT CIR 7(1), MUMBAI vs PERCEPT FINSERVE P.LTD, MUMBAI
ITA 4698/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MAHINDRA SONA LTD,MUMBAI vs DCIT CIR 2(2)(OSD), MUMBAI
ITA 3543/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
M.A. FABRICS,THANE vs ITO WD 1(2), KALYAN
ITA 3525/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MURLIDHAR T. TILWANI,MUMBAI vs ACIT 19(3), MUMBAI
ITA 395/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NORRIS MEDICINES LTD,MUMBAI vs ITO WD 9(2)(3), MUMBAI
ITA 3030/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CIR. - 6(3), MUMBAI vs M/S. METRO EXPORTERS P. LTD., MUMBAI
ITA 2094/MUM/2008[2002-2003]Status: DisposedITAT MumbaiAY 2002-2003
M/S. METRO EXPORTERS PVT. LTD,MUMBAI vs THE ACIT RG 6(3), MUMBAI
ITA 2026/MUM/2008[2002-2003]Status: DisposedITAT MumbaiAY 2002-2003
BANSILAL & SONS (HUF),CHENNAI vs ACIT, CHENNAI
ITA 809/CHNY/2016[2003-2004]Status: DisposedITAT ChennaiAY 2003-2004
NISHANK SAKARIA,CHENNAI vs ACIT, CHENNAI
ITA 776/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
R.C.UDAYAKUMAR,CHENNAI vs ITO, DINDIGUL
ITA 2206/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, CHENNAI vs M/S. SIFY TECHNOLOGIES LTD., CHENNAI
ITA 859/CHNY/2010[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, CHENNAI vs M/S. SIFY TECHNOLOGIES LTD., CHENNAI
ITA 439/CHNY/2010[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, CHENNAI vs M/S. SIFY TECHNOLOGIES LTD., CHENNAI
ITA 435/CHNY/2010[2001-02]Status: DisposedITAT ChennaiAY 2001-02
THE COMMISSIONER OF INCOME TAX-III, vs M/S Sigachi Laboratories Ltd.,
ITTA/2/2006ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax-III vs Smt.D.K.Aruna
ITTA/44/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income-Tax-i vs M/s Andhra Bank
ITTA/41/2016ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
DCIT vs HIMALYA CONTAINERS AND CARTOON PVT. LTD.,
ITA 386/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S TRILOGY E- BUSINESS SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 33/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S E4E TECH SUPPORT (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1053/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
SEVEN N CONSULTING PVT. LTD.,GURGAON vs ITO, NEW DELHI
ITA 6192/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. SURENDRA KUMAR WADHWA,NEW DELHI vs ITO, NEW DELHI
ITA 1792/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
MR. MAHESH KUMAR GUPTA,DELHI vs CIT, NEW DELHI
ITA 1347/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
ADIT, DEHRADUN vs M/S. FUGRO SURVEY PTE. LTD., DEHRADUN
ITA 4180/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, NEW DELHI vs SMT. SONYA SINGH, NEW DELHI
ITA 1032/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. HALLMARK INDIA PVT. LTD., NEW DELHI
ITA 4075/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
THE COMMISSIONER OF INCOME TAX vs P.P.BHASKARAN
ITA/44/2012ITAT Kerala
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC
