THE COMMISSIONER OF INCOME TAX-III, vs. M/S Sigachi Laboratories Ltd.,
ITTA/2/2006HC TelanganaHBHC01040210200608 June 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY4 pages
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- Delhi in CIT v. Abhinandan Investment Ltd.7 citing63 Taxmann.com 263 · 2015 · HC
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