Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
D.C.I.T CIR - 1,KOLKATA, KOLKATA vs M/S TEENLOK ADVISORY SERVICES PVT LTD, MUMBAI
ITA 1351/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
SRI CHANDAN KUMAR AGARWAL,KOLKATA vs I.T.O WD - 32(2),KOLKATA, KOLKATA
ITA 1290/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
I.T.O WD - 10(4),KOLKATA, KOLKATA vs M/S THE BIHAR COTTON MILLS LTD, KOLKATA
ITA 1279/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
LOTUS CHARITABLE TRUST,KOLKATA vs DIT(EXEMPTIONS), KOLKATA
ITA 398/KOL/2012[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S. SHREE HANUMAN SUGAR & INDUSTRIES LTD.,KOLKATA vs ACIT, CENTRAL CIRCLE-XI,KOLKATA, KOLKATA
ITA 341/KOL/2010[1998-99]Status: DisposedITAT KolkataAY 1998-99
ALLAHABAD BANK,KOLKATA vs DCIT, CIRCLE - 7, KOLKATA
ITA 77/KOL/2004[2000-01]Status: DisposedITAT KolkataAY 2000-01
ALLAHABAD BANK,KOLKATA vs DCIT, CIRCLE - 7, KOLKATA
ITA 1691/KOL/2002[1998-99]Status: DisposedITAT KolkataAY 1998-99
CHEMBUR MAHATMA EDUCATION SOCIETY,MUMBAI vs ITO (E) -I(1), MUMBAI
ITA 1726/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CABLE AND WIRELIESS (INDIA) LTD, INDIAN BRANCH,BANGALORE vs DCIT (IT) RG 2(1)(1), MUMBAI
ITA 1166/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO (E) -I(1), MUMBAI vs DR..D.Y PATIL SPORTS ACADEMY, MUMBAI
ITA 6879/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AHIMSA PARMO DHARMA TRUST,MUMBAI vs DIT (E), MUMBAI
ITA 6778/MUM/2014[]Status: DisposedITAT Mumbai
BHANSALI DIAMONDS,MUMBAI vs ADDL CIT RG 16(2), MUMBAI
ITA 6767/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 16(2), MUMBAI vs B.D. FIBRE ASSOCIATES, MUMBAI
ITA 6709/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 16(2), MUMBAI vs B.D. FIBRE ASSOCIATES, MUMBAI
ITA 6708/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NARENDRAPAL GUPTA,MUMBAI vs ASST CIT CEN CIR 30, MUMBAI
ITA 6634/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
OASIS INFRASTRUCTURE P.LTD,MUMBAI vs ACIT 10(2), MUMBAI
ITA 5501/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 5(1)(2), MUMBAI vs GENESIS TRADING P. LTD, MUMBAI
ITA 5334/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 5(1)(2), MUMBAI vs GENESIS TRADING P. LTD, MUMBAI
ITA 5333/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 5(1)(2), MUMBAI vs GENESIS TRADING P. LTD, MUMBAI
ITA 5332/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
M.R. ASSOCIATES,MUMBAI vs ITO 25(2)(4), MUMBAI
ITA 3462/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
JYOTINDRA MANIBHAI TRIVEDI,MUMBAI vs CIT 26, MUMBAI
ITA 3405/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 8(1), MUMBAI vs BENHOOR REGENCY ESTATES P. LTD, MUMBAI
ITA 3337/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 14(1)(4), MUMBAI vs BOMBAY FANCY TEXTILE CO, MUMBAI
ITA 3313/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BASTIMAL K JAIN,MUMBAI vs ITO 15(1)(2), MUMBAI
ITA 2896/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
M.B INFOTECH P. LTD,MUMBAI vs ITO 6(3)(3), MUMBAI
ITA 991/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
MANISHA KAMAL BINANI,MUMBAI vs ITO WD 20(2)(2), MUMBAI
ITA 780/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
GEETA KASHYAP SHAH,MUMBAI vs ITO 25(3)(1), MUMBAI
ITA 742/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MANISH G. DALAMAL,MUMBAI vs ASST CIT 12(3), MUMBAI
ITA 7414/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 7(3), MUMBAI vs VOLTAS LTD, MUMBAI
ITA 7323/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
VOLTAS LTD,MUMBAI vs ASST CIT RG 7(3), MUMBAI
ITA 7047/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
