Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
DEEPAK CLASSES MALAD (P) LTD,MUMBAI vs ITO 5(1)(3), MUMBAI
ITA 5477/MUM/2009[2000-01]Status: DisposedITAT MumbaiAY 2000-01
DEEPAK CLASSES BORIVALI (P) LTD,MUMBAI vs ITO 5(1)(3), MUMBAI
ITA 5106/MUM/2009[2000-01]Status: DisposedITAT MumbaiAY 2000-01
DEEPAK CLASSES DADAR (P) LTD,MUMBAI vs ITO 5(1)(3), MUMBAI
ITA 5105/MUM/2009[2000-01]Status: DisposedITAT MumbaiAY 2000-01
T vs LOGISTICS SERVICES LTD.,MADURAI
ITA 458/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
V.S.MADASAMY,CHENNAI vs ITO, VILLUPURAM
ITA 1428/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
SUNGWOO GESTAMP HITECH (CHENNAI) LIMITED,KANCHEEPURAM vs ACIT, CHENNAI
ITA 954/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, CHENNAI vs S.RAVINDRANATHAN, CHENNAI
ITA 2841/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, CHENNAI vs TECHNICAL STAMPINGS AUTOMOTIVE LTD., SRIPERAMBUDUR
ITA 1693/CHNY/2014[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, CHENNAI vs TECHNICAL STAMPINGS AUTOMOTIVE LTD., SRIPERAMBUDUR
ITA 1692/CHNY/2014[2002-03]Status: DisposedITAT ChennaiAY 2002-03
VIL INTERNATIONAL LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1467/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, CHENNAI vs M/S. MANOJ PRAKASHAN P. LTD., CHENNAI
ITA 107/CHNY/2014[2005-06]Status: DisposedITAT ChennaiAY 2005-06
DCIT, CHENNAI vs FLAKT (INDIA) LTD., CHENNAI
ITA 1032/CHNY/2014[2009-10]Status: DisposedITAT ChennaiAY 2009-10
The Commissioner of Income tax - III, vs M/s. Namala Estates,
ITTA/383/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax-III vs M/s.NCC - KNR JV
ITTA/253/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
THE COMMISSIONER OF INCOME TAX vs M/S SANSERA ENGG PVT LTD
ITA/453/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
DR. MAHIPATI MADHWACHAR JOSHI,HUBLI vs CIT, HUBLI
ITA 427/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SH. CHANDER JAIN,NEW DELHI vs ACIT, NEW DELHI
ITA 745/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. OKS SPAN TECH PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 481/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
OPUS REALITY DEVELOPMENT LTD.,DELHI vs ACIT, NEW DELHI
ITA 225/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. M.B. FINMART PVT. LTD., NEW DELHI
ITA 1145/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. CANE DEVELOPMENT COUNCIL,MUZAFFARNAGAR vs JCIT, MUZAFFARNAGAR
ITA 1065/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. CANE DEVELOPMENT COUNCIL,MUZAFFARNAGAR vs JCIT, MUZAFFARNAGAR
ITA 1064/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. CANE DEVELOPMENT COUNCIL,MUZAFFARNAGAR vs JCIT, MUZAFFARNAGAR
ITA 1025/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. CANE DEVELOPMENT COUNCIL,MUZAFFARNAGAR vs JCIT, MUZAFFARNAGAR
ITA 1024/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. CANE DEVELOPMENT COUNCIL,MUZAFFARNAGAR vs JCIT, MUZAFFARNAGAR
ITA 1023/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. DREAM BUIDCON PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3195/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. RRP MANAGEMENT SERVICES P LTD., NEW DELHI
ITA 3927/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
MD. SHAIFULLAH MONDAL,NORTH 24 PARGANAS vs I.T.O WD - 49(1),KOLKATA., KOLKATA
ITA 2217/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
MSTC LIMITED,KOLKATA vs JCIT(OSD) CIT - I,KOLKATA, KOLKATA
ITA 1536/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
UTSAV JAIN,KOLKATA vs I.T.O, WD29(4), KOLKATA, KOLKATA
ITA 1514/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010