The Commissioner of Income tax - III, vs. M/s. Namala Estates,
ITTA/383/2010HC TelanganaHBHC01056295201009 June 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY12 pages
Cases cited in this judgment(5)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Vandana Properties88 citing19 Taxmann.com 316 · 2013 · HC
- CIT v. Sarkar Builders79 citing375 ITR 392 · 2015 · SC · Read judgment
- SAP Labs Ltd. v. Asstt. CIT10 citing17 Taxmann.com 16 · 2012 · HC
- CIT v. BRIGADE ENTERPRISES LTD.6 citing120 Taxmann.com 346 · 2020 · HC
- CIT v. Anriya Project Management Services P.Ltd.5 citing353 ITR 12 · 2013 · HC
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