Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
M/S BAGGA MILLENIUM LIQUORS (INDIA) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1410/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. ESSEL SHYAM TECHNOLOGIES LTD., NEW DELHI
ITA 3492/DEL/2010[2004-05]Status: DisposedITAT DelhiAY 2004-05
ASST. COMMISSIONER vs M/S. SYMPHONY SERVICES CORP
ITA/477/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
M/S SRINIKRAJ V KATARIA,HUBLI vs ITO, HUBLI
ITA 15/BANG/2016[1998-99]Status: DisposedITAT BangaloreAY 1998-99
M/S PRESTIGE GARDEN CONSTRUCTIONS PVT. LTD.,BANGALORE vs PR. CIT, BANGALORE
ITA 806/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SHRI. MADHUKESH S ANGADI,HUBLI vs ITO, HUBLI
ITA 1387/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SRI. G. RAVIKUMAR,HOSPET vs DCIT, BANGALORE
ITA 1204/BANG/2015[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SRI. DURGAPPA,RAICHUR vs CIT, GULBARGA
ITA 697/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S VIJAYA WOVEN SACKS PVT. LTD.,MANGALORE vs ITO, MANGALORE
ITA 474/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
LATE POBBATI RAMACHANDRA SETTY vs ITO,
ITA 182/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SRI. M. NAGESH,BANGALORE vs ITO, BANGALORE
ITA 1587/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SRI. PURUSHOTHAM V.K. vs ITO,
ITA 1590/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
MSD. NURNAHAR BEGUM,NORTH 24 PARGANAS vs I.T.O WD - 49(1),KOLKATA., KOLKATA
ITA 2219/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
ASST CIT CEN CIR 3, THANE vs PRAKASH GUNAJISAWARDEKAR, THANE
ITA 6642/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PUJA A NAHAR,MUMBAI vs CIT(A) 40, MUMBAI
ITA 5429/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 8(2), MUMBAI vs PERFECT ENGINERING PRODUCTS LTD, MUMBAI
ITA 3997/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO (TDS) 3(2), MUMBAI vs CHIRAG SHAH, MUMBAI
ITA 3807/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHAGWAN VARDHMAN SHWETAMBER MURTI PUJAK TAPAGACCH JAIN SANGH,MUMBAI vs DIT (E), MUMBAI
ITA 3652/MUM/2014[]Status: DisposedITAT Mumbai
CHIEF MINISTER'S RELIEF FUND (CMRF),MUMBAI vs INCOME TAX OFFICER (EXEMPTION) 1 (1), MUMBAI
ITA 3386/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 19(3)(4), MUMBAI vs SUNIL KUMAR KOCHAR (HUF), MUMBAI
ITA 7455/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DCIT CEN CIR 14, MUMBAI vs SNEHA SURENDRA BARMECHA, GUJRAT
ITA 7445/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 11(1), MUMBAI vs LATA MANGESHKAR, MUMBAI
ITA 1907/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CIR-2, THANE vs NOBOKUMAR K MANNA, THANE
ITA 1255/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
LATA DINANATH MANGESHKAR,MUMBAI vs ACIT 11(1), MUMBAI
ITA 1181/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
N. CHANADRA GLOBAL INFOTAINMENT LTD,MUMBAI vs ITO 11(1)(3), MUMBAI
ITA 6693/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
B N THAKKAR & BROS,MUMBAI vs ITO W 25(3)(1), MUMBAI
ITA 3417/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
BHUPINDER INVESTMENT CO. P. LTD,MUMBAI vs DCIT CIR 10(2), MUMBAI
ITA 6326/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO WD 2(3), THANE vs MAC ENTERPRISES, THANE
ITA 5710/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
PATIL CONSTRUCITON,MUMBAI vs ITO WD 3(2), MUMBAI
ITA 1652/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DEEPAK CLASSES VILE PARLE (P) LTD,MUMBAI vs ITO 5(1)(3), MUMBAI
ITA 5478/MUM/2009[2000-01]Status: DisposedITAT MumbaiAY 2000-01
