Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,844 total)
The Commissioner of Income Tax -I, vs M/s. Bhagyanagar Studios
ITTA/133/2016ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax-II, vs M/s. Gulf Oil Corporation Ltd.,
ITTA/170/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax III, vs Sri Ravi Sanghi
ITTA/168/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
The Commissioner of Income Tax-III vs Nilesh Kumar Jain
ITTA/118/2016ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
THE PR COMMISSIONER OF INCOME TAX vs VALTECH INDIA SYSTEMS PVT.LTD
ITA/61/2016ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
SUSHIL KUMAR JAIN,NEW DELHI vs ACIT, NEW DELHI
ITA 181/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, FARIDABAD vs SH. JEETENDER GUPTA, FARIDABAD
ITA 5908/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs M/S. SPEEDNET CABLES (P) LTD., NEW DELHI
ITA 5894/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. SUDHIR VIG,NEW DELHI vs ACIT, NEW DELHI
ITA 5875/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. KULVINDER SINGH KOHLI HUF,NEW DELHI vs DCIT, NEW DELHI
ITA 5873/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs SH. RAJESH BHATIA, NEW DELHI
ITA 3303/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. BHALLE RAM NAIN,CHANDIGARH vs ACIT, BHIWANI
ITA 3290/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. GEETA TALWAR,FARIDABAD vs ITO, NEW DELHI
ITA 3270/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
AKG CONSULTANTS PVT. LTD.,KANPUR vs DCIT, NEW DELHI
ITA 2803/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
INDIAN MEDICAL ASSOCIATION,NEW DELHI vs ADIT (E), NEW DELHI
ITA 2091/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. INFO EDGE INDIA LTD., NEW DELHI
ITA 2031/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. IL&FS ENVIRONMENTAL INFRASTRUCTURE AND SERVICES LTD., NEW DELHI
ITA 2029/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S CAS TRANSPORT PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5291/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ADIT, DEHRADUN vs M/S. OIL & NATURAL GAS CORPORATION LTD. AS REPRESENTATIVE ASSESSEE OF M/S. ASSET MANAGEMENT SOLUTIONS INC, USA, DEHRADUN
ITA 4654/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ADIT, DEHRADUN vs M/S. OIL & NATURAL GAS CORPORATION LTD. AS REPRESENTATIVE ASSESSEE OF M/S. GAFFNEY CLINE & ASSOCIATES,UK, DEHRADUN
ITA 4652/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, CIRCLE-7, KOLKATA, KOLKATA vs M/S. WORLD WIDE SAFETY (P) LTD., KOLKATA
ITA 1678/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
I.T.O WD - 35(1),KOLKATA., KOLKATA vs M/S PLASTIC MOULDERS INTERNATIONAL., ASSAM
ITA 333/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
INCOME TAX OFFICER-WARD-45(2), KOLKATA, KOLKATA vs M/S DAMANI & CO., KOLKATA
ITA 2699/KOL/2013[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
D.C.I.T CIR - 55,KOLKATA., KOLKATA vs M/S NATIONAL HOMOEO LABORATORIES, KOLKATA
ITA 205/KOL/2013[2008-09.]Status: DisposedITAT Kolkata
DAMANI & CO,KOLKATA vs I.T.O WD - 45(2),KOLKATA., KOLKATA
ITA 1330/KOL/2013[2003-04]Status: DisposedITAT KolkataAY 2003-04
D.C.I.T CIR - 11,KOLKATA, KOLKATA vs M/S EPCOS INDIA PVT LTD, NORTH 24 PARGANAS
ITA 1161/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
DCIT, CIRCLE -8, KOLKATA, KOLKATA vs M/S. WEST BENGAL LOTTERY STOCKISTS SYNDICATE(P)LTD, KOLKATA
ITA 1163/KOL/2012[2004-05]Status: DisposedITAT KolkataAY 2004-05
KAJORA PACHAI & C.S. SHOP,BURDWAN vs ITO, WARD - 1(3), DURGAPUR, BURDWAN
ITA 1198/KOL/2011[2008-09]Status: DisposedITAT KolkataAY 2008-09
THE STATE OF KARNATAKA THROUGH THE SECRETARY vs M/S KARDICOPPAL ESTATE THITHIMATHI
WA/3319/2004ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
BERMACO INDUSTRIES LTD,NAVI MUMBAI vs CIT (A) 36, MUMBAI
ITA 400/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
