Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,844 total)
STAR GOLD P.LTD,MUMBAI vs DCIT 5(3), MUMBAI
ITA 349/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHAUKATBANU SHAMSUDDIN SUNESARA,MUMBAI vs ITO 25(1)*(2), MUMBAI
ITA 315/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
G.L. CONSTRUCTIONS P.LTD,MUMBAI vs DCIT 8(1) OR DCIT CITY 8, MUMBAI
ITA 2269/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
STERLING OIL RESOURCES LTD,MUMBAI vs DCIT 13(2)(2), MUMBAI
ITA 2077/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TRIGYN TECHNOLOGIES LTD,MUMBAI vs ITO 8(3)(3), MUMBAI
ITA 1088/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PHARMALAB ENGINEERING INDIA P.LTD,MUMBAI vs ASST CIT 10(3), MUMBAI
ITA 999/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SANGITA HIREN TRIVEDI,NAVI MUMBAI vs ITO WD 22(3)(4), NAVI MUMBAI
ITA 7055/MUM/2014[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASST DIT (E) II(2), MUMBAI vs SHRI VILE PARLE KELAVANI MANDAL, MUMBAI
ITA 7030/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 9(2), MUMBAI vs JYOTI PLASTIC WORKS P. LTD, MUMBAI
ITA 7013/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KHANDWALA SECURITIES LTD,MUMBAI vs ITO TDS 2(2), MUMBAI
ITA 6994/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 15(3), MUMBAI vs H.K. DESINGNS(INDIA), MUMBAI
ITA 6993/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 17(2), MUMBAI vs RUPJI CONSTRUCTIONS, MUMBAI
ITA 6596/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT (TDS) 3(2), MUMBAI vs RELIANCE LIFE INSURANCE CO. LTD, MUMBAI
ITA 6544/MUM/2014[2012-13]Status: DisposedITAT MumbaiAY 2012-13
HOMECARE RETAIL MARTS P.LTD,MUMBAI vs ASST CIT CIR 6(3), MUMBAI
ITA 6484/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VALUABLE INFRASTRUCTURE P. LTD,MUMBAI vs DCIT CIR 8(3), MUMBAI
ITA 5981/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO (TDS) (OSD) 1(2), MUMBAI vs FINO FINTECH FOUNDATION, NAVI MUMBAI
ITA 5951/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 25(1), MUMBAI vs CHANDRIAH B KALAL, MUMBAI
ITA 5686/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 4(2), MUMBAI vs HARINAGAR SUGAR MILLS LTD, MUMBAI
ITA 5675/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NEELKANTH TOWNSHIP & CONSTRUCTION P.LTD,MUMBAI vs ITO 3(2)(3), MUMBAI
ITA 4792/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GANDHI PAREKH INVESTMENT CORP.LIMITED,MUMBAI vs ITO 1 (1)(4), MUMBAI
ITA 4670/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
TEJASKIRAN PHARMACHEM INDUSTRIES P.LTD,MUMBAI vs DCIT CIR 8(3), MUMBAI
ITA 4045/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
IKRAM AHMED NISAR KHAN,MUMBAI vs ITO 21(3)(1), MUMBAI
ITA 2704/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ESSAR STEEL ORISSA LTD,MUMBAI vs ASST CIT RG 5(1), MUMBAI
ITA 2289/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
UNIFY ENTERPRISE COMMUNICATIONS P. LTD,MUMBAI vs DCIT RG 7(2), MUMBAI
ITA 1920/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TAHER AFSAR ALI,MUMBAI vs ITO 24(1)(2), MUMBAI
ITA 7577/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SAIF ALI KHAN MANSURALI,MUMBAI vs ACIT 11(1), MUMBAI
ITA 7568/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
APTECH SOFTWARE LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 6655/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SAFSET FORWARDERS P. LTD,MUMBAI vs ITO 3(3)(2), MUMBAI
ITA 5222/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY,MUMBAI vs CIT (TDS), MUMBAI
ITA 4443/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DDIT (E) I(1), MUMBAI vs MAHARASHTRA SAMAJ GHATKOPAR, MUMBAI
ITA 3654/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09