Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,844 total)
POONAM CHAMBERS B WING COMMERICAL PREMISES COPERATIVE SOCIETY LTD,MUMBAI vs ITO 18(1)(2), MUMBAI
ITA 2470/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 8(3)(1), MUMBAI vs SANTOGEN SILK MILLS LTD, MUMBAI
ITA 1700/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
REDIFFUSION DENTSU YOUNG & RUBICAM P.LTD,MUMBAI vs ASST CIT 7(2), MUMBAI
ITA 1328/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
MAHENDRA A GANDHI,MUMBAI vs ITO 12(3)(4), MUMBAI
ITA 131/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 12(3)(4), MUMBAI vs MAHENDRA A GANDHI, MUMBAI
ITA 1206/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LENIENT FINVEST P . LTD,MUMBAI vs ITO 2(2)(2), MUMBAI
ITA 1017/MUM/2013[2001-02]Status: DisposedITAT MumbaiAY 2001-02
ITO 2(3)(3), MUMBAI vs STERLITE PAPER LTD ( STERLITE INFRA LTD), MUMBAI
ITA 4056/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
STERLITE INFRA LTD (EARLIER KNOWN AS STERLITE PAPER LTD),CHENNAI vs ITO 2(3)(3), MUMBAI
ITA 3865/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NARESH CHELLRAM GIDWANI,MUMBAI vs ITO 19(3)(3), MUMBAI
ITA 3810/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CC 2, KALYAN vs RASIKLAL HIRJI SHAH, MUMBAI
ITA 2965/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CIR 1, MUMBAI vs KARNAWAT & ASSOCIATES, THANE
ITA 1781/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
THE PANCHARATNA CO OP HSG SOC. LTD,MUMBAI vs ITO 16(3)(1), MUMBAI
ITA 1613/MUM/2012[2001-02]Status: DisposedITAT MumbaiAY 2001-02
KARROX TECHNOLOGIES LTD,MUMBAI vs ACIT 10(2), MUMBAI
ITA 1156/MUM/2012[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ITO 24(2)(4), MUMBAI vs MAZAHIR M RAHIM, MUMBAI
ITA 6518/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SHASHIKANT CHIMANLAL BHAGAT,MUMBAI vs ITO WD 18(2)(3), MUMBAI
ITA 4262/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ASST CIT 13(2), MUMBAI vs ANAND GUPTA ( HUF), MUMBAI
ITA 1723/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
CITICORP INVESTMENT BANK ( SINGAPORE ) LTD,MUMBAI vs ADIT (IT) 1(2), MUMBAI
ITA 8763/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
M/S. MARATHON DEVELOPERS,MUMBAI vs DY.C.I.T. CENTRAL CIRCLE-38, MUMBAI
ITA 6550/MUM/2008[2005-2006]Status: DisposedITAT MumbaiAY 2005-2006
ADIT (IT)-3(2), MUMBAI vs M/S. BARCLAYS BANK PLC., MUMBAI
ITA 2050/MUM/2007[2002-2003]Status: DisposedITAT MumbaiAY 2002-2003
M/S. BARCLAYS BANK PLC,MUMBAI vs DDIT (I.T) - 3(2), MUMBAI
ITA 1728/MUM/2007[2002-2003]Status: DisposedITAT MumbaiAY 2002-2003
FINANCIAL SOFTWARE & SYSTEMS PRIVATE LIMITED,CHENNAI vs ITO, CHENNAI
ITA 822/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DIGNITY INNOVATIONS,CHENNAI vs ACIT, CHENNAI
ITA 265/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
NARESH SHARMA,FARIDABAD vs ITO, FARIDABAD
ITA 5479/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
NARESH SHARMA,FARIDABAD vs ITO, FARIDABAD
ITA 5478/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. DIAMOND BUILDERS PVT. LTD.,GHAZIABAD vs ITO, NEW DELHI
ITA 5569/DEL/2014[2001-02]Status: DisposedITAT DelhiAY 2001-02
M/S. NUCHEM INFRASTRUCTURE LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5507/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, FARIDABAD vs M/S. G.E. MOTORS INDIA (P) LTD., FARIDABAD
ITA 317/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
HEADSTRONG SERVICES (INDIA) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2555/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. MILESTONE REALTORS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1983/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, NEW DELHI vs M/S. TOYO INK PVT. LTD., NEW DELHI
ITA 6283/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09