Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,844 total)
M/S PRAGATI FINSEC LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6191/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S PRAGATI FINSEC LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6190/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
M/S PRAGATI FINSEC LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6189/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
PBIL APEX CONSORTIUM LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5210/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S PEARLS BUILDWELL INFRASTRUCTURE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5209/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
JAI DURGA TRADERS,MEERUT vs CIT, MEERUT
ITA 3414/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. ROVO MARKETING PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1242/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
JCIT, MEERUT vs SHRI. LOKESH KUMAR JAIN, BAGHPAT
ITA 4116/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
JCIT, MEERUT vs SHRI. LOKESH KUMAR JAIN, BAGHPAT
ITA 4115/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S K.S.B. PARTNERS,NEW DELHI vs ACIT, NEW DELHI
ITA 5160/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S CONTROLS & SWITCHGEAR CONTACTORS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 511/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S GYAN ENTERPRISES PVT. LTD., NEW DELHI
ITA 1594/DEL/2010[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO WARD-20 (3) vs PARDUMAN KUMAR JAIN,
ITA 190/DEL/2008[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
JCIT, SPECIAL RANGE-10 vs PROGRESSINE COMMERCIAL ENTERPRISES LTD.,
ITA 2295/DEL/2001[1988-1989]Status: DisposedITAT DelhiAY 1988-1989
JCIT, SPECIAL RANGE-10 vs PROGRESSINE COMMERCIAL ENTERPRISES LTD.,
ITA 2294/DEL/2001[1987-1988]Status: DisposedITAT DelhiAY 1987-1988
THE COMMISSIONER OF INCOME TAX, COCHIN vs SARAF TRADING CORPORATION, COCHIN-3
ITA/1170/2009ITAT Kerala
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC
THE COMMR.OF INCOME TAX,TRIVANDRUM vs M/S.MUTHOOT FINANCIERS,THIRUVANANTHAPURM
ITA/47/2007ITAT Kerala
ANIL LOBO, 43 YRS vs STATE OF KARNATAKA - BY ITS CHIEF SECRETARY
WP/12571/2016ITAT Karnataka
VINEET KOTHARI
VASANTHA BERNHARDT, 43 YRS vs STATE OF KARNATAKA - BY ITS CHIEF SECRETARY
WP/58110/2015ITAT Karnataka
VINEET KOTHARI
KHALEEL AHMED K R vs STATE OF KARNATAKA
WP/27674/2012ITAT Karnataka
B.VEERAPPA,K.NATARAJAN
ITO 27(1)(3), NAVI MUMBAI vs CHANDRU T VAZIARANI, MUMBAI
ITA 102/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT CC 43, MUMBAI vs ROHA DYECHEM LTD, MUMBAI
ITA 933/MUM/2014[1999-00]Status: DisposedITAT MumbaiAY 1999-00
WONDER PEN TIPS P.LTD,MUMBAI vs ITO 8(3)(4), MUMBAI
ITA 7764/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NATIONAL SOCIETY FOR EQUAL OPPORTUNITIES FOR THE HANDICAPPED INDIA,MUMBAI vs ASST DIT (E) II(2), MUMBAI
ITA 7740/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MONISHA R. JAISING,MUMBAI vs DCIT CEN CIR 24 & 26, MUMBAI
ITA 7576/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PRAYAS WRITING INSTRUMENTS,MUMBAI vs DCIT 24(3), MUMBAI
ITA 7507/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
IT 27(1)(3), NAVI MUMBAI vs HIMACHAL MITRA MANDAL CO OP CREDIT SOCIETY LTD, MUMBAI
ITA 7483/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JAMES SCARIA KOCHUPUTHENPARAMPIL,MUMBAI vs ASST CIT CIR20(1), MUMBAI
ITA 7264/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DDIT (IT) 1(1), MUMBAI vs HARESH S TALREJA, MUMBAI
ITA 6579/MUM/2014[1997-98]Status: DisposedITAT MumbaiAY 1997-98
PRAYAS WRITING INSTRUMENTS,MUMBAI vs DCIT 24(3), MUMBAI
ITA 4483/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
