Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,844 total)
ACIT CIR 4(2), MUMBAI vs NUPOOR CAPITALS P. LTD, MUMBAI
ITA 16/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 11(3), MUMBAI vs RAMAKANTA M. PANDA, MUMBAI
ITA 4130/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 3(2), MUMBAI vs LML LTD, MUMBAI
ITA 3666/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 24(2)(1), MUMBAI vs NEETA K KENY, MUMBAI
ITA 8604/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
THE ACIT RG-3(2) vs M/S. LML LTD,
ITA 3668/MUM/2004[2000-2001]Status: DisposedITAT MumbaiAY 2000-2001
M/S. LML LTD.,MUMBAI vs THE ADDL CIT RG.3(2),
ITA 3540/MUM/2004[2000-2001]Status: DisposedITAT MumbaiAY 2000-2001
THE COMMISSIONER OF INCOME TAX vs THE NATIONAL CO-OPERATIVE BANK LTD
ITA/604/2015ITAT Karnataka
JAYANT PATEL,B.SREENIVASE GOWDA
CHAMPAKADHAMA M.,BANGALORE vs ITO, BANGALORE
ITA 559/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
DHARAM PAL JAIN L/H AJAY JAIN,NEW DELHI vs ITO, NEW DELHI
ITA 1284/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. CONSOLIDATED COIN COMPANY PVT. LTD.,DELHI vs DCIT, NEW DELHI
ITA 6186/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. COMPLETE SURVEYING TECHNOLOGIES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6163/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. RICHMOND LEISURE & HOTELS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5494/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs SH. VINOD KASHYAP, NEW DELHI
ITA 5490/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, NEW DELHI vs M/S. SARASWATI KUNJ INFRASTRUCTURE LTD., NEW DELHI
ITA 5484/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. SIMON MARANDI,NEW DELHI vs ACIT, NEW DELHI
ITA 5444/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. MAHESH CHAND JAIN,GURGAON vs ITO, NEW DELHI
ITA 5438/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. KISHAN SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 5403/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
UPPAL MOTORS (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5338/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. BRIJ MOHAN GUPTA,NEW DELHI vs DCIT, NEW DELHI
ITA 3211/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs M/S. I.M. CONSTRUCTION PVT. LTD., NEW DELHI
ITA 3144/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. COUNTRYWIDE HOME & FARMS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3063/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
SH. BALBIR SINGH CHHABRA,NEW DELHI vs ACIT, NEW DELHI
ITA 3058/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. YASHPAL,NEW DELHI vs ITO, NEW DELHI
ITA 3053/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
STERIPLATE PVT. LTD.,NEW DELHI vs ACIT, FARIDABAD
ITA 2808/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. NATIONAL PETROLEUM CONSTRUCTION COMPANY,NEW DELHI vs DDIT, NEW DELHI
ITA 2004/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs SH. BALWANT SINGH, NEW DELHI
ITA 6552/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs SH. SANDEEP YADAV, NEW DELHI
ITA 6551/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S RESORTS CONSORTIUM INDIA LTD.,DELHI vs ITO, NEW DELHI
ITA 5068/DEL/2013[2001-02]Status: DisposedITAT DelhiAY 2001-02
M/S. GLOBAL HERITAGE VENTURE LTD.,DELHI vs DCIT, NEW DELHI
ITA 3197/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. TIMEX GROUP INDIA LTD., NEW DELHI
ITA 259/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
