Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,844 total)
ACIT, NEW DELHI vs M/S. TIMEX GROUP INDIA LTD., NEW DELHI
ITA 258/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. INTERNATIONAL ASSET RECONSTRUCTION CO. PVT. LTD.,MUMBAI vs ITO, NEW DELHI
ITA 3192/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. TIMEX WATCHES LTD., NEW DELHI
ITA 2769/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
RESORTS CONSORTIUM INDIA LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1725/DEL/2012[2001-02]Status: DisposedITAT DelhiAY 2001-02
ITO, NEW DELHI vs M/S. GAZIPUR PROPERTIES PVT. LTD., NEW DELHI
ITA 1638/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. OTTOMAN STEEL TUBES (P) LTD., NEW DELHI
ITA 3810/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO TRUST WARD-IV vs MISRA CHARITABLE TRUST,
ITA 1222/DEL/2008[2004-2005]Status: DisposedITAT DelhiAY 2004-2005
THE COMMISSIONER OF INCOME TAX COCHIN vs SAMURAI TCHNO TRADING (P) LTD.,
ITA/50/2009ITAT Kerala
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC
THE COMMISSIONER OF INCOME-TAX. vs SAMURAI TECHNO TRADING CO (P) LTD.
ITA/340/2009ITAT Kerala
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC
ACIT, CIRCLE - 2, DURGAPUR, DURGAPUR vs SANAT KUMAR SEN, DURGAPUR
ITA 1623/KOL/2011[2008-09]Status: DisposedITAT KolkataAY 2008-09
RAJIV RAJARAM KASHYAP,MUMBAI vs DCIT 8(1), MUMBAI
ITA 5691/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 33(2)(4), MUMBAI vs NEETA ASHOK SHAH, MUMBAI
ITA 7463/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PRAVINA RUPAREL,MUMBAI vs ITO 7(3)(3), MUMBAI
ITA 7424/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 27(1)(1), NAVI MUMBAI vs ANITA AGARWAL, MUMBAI
ITA 7416/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PURUSHOTTAM L. BHARADWAJ,MUMBAI vs ITO WD 23(1)(3), MUMBAI
ITA 7398/MUM/2014[2000-01]Status: DisposedITAT MumbaiAY 2000-01
LATE MR. ROSHAN RAJA,MUMBAI vs ITO 19(3)(2), MUMBAI
ITA 7212/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
RAJENDRA G PRIKH,MUMBAI vs DCIT CC 44, MUMBAI
ITA 6944/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
PRAKASH DHANJI SHAH,MUMBAI vs DCIT CEN CIR 3, MUMBAI
ITA 5702/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 8(2), MUMBAI vs OMEGA SHIPPING AGENCIES P.LTD, MUMBAI
ITA 5652/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BANK OF INDIA,MUMBAI vs ASST CIT 2(1), MUMBAI
ITA 2967/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT 16(3), MUMBAI vs BHAKTI IMPEX, MUMBAI
ITA 7333/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 15(1)(3), MUMBAI vs TIME SQUARE INDUSTRIES, MUMBAI
ITA 5237/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
BHAVANI GEMS,MUMBAI vs DCIT 16(3), MUMBAI
ITA 6436/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CEN CIR 29, MUMBAI vs VIJAYDEEP HOTELS P.LTD, MUMBAI
ITA 3291/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
VIJAYDEEP HOTELS P. LTD,MUMBAI vs DCIT CEN CIR 29, MUMBAI
ITA 3241/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT 16(3), MUMBAI vs BHAKTI IMPEX, MUMBAI
ITA 2396/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
Commissioner of Income Tax, vs M/S Foods Fats and Fertilisers Limited,
ITTA/37/2009ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax vs M/s.Sasi Educational Institutes
ITTA/133/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax , vs Sri M. Brahmaji
ITTA/432/2005ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax-3, vs M/s State Bank of Hyderabad
ITTA/77/2016ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY