Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,844 total)
The Commissioner of Income Tax-II, vs Shri Shikari Viswanatham
ITTA/79/2016ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Commissioner of Income Tax vs Atyam Suryanarayana
ITTA/165/2010ITAT Telangana
RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
SHREE METAL,DELHI vs ITO, NEW DELHI
ITA 1368/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs SH. AMRIK SINGH BASRA, NEW DELHI
ITA 5457/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. INDIABULLS INSURANCE ADVISORS LTD., NEW DELHI
ITA 2030/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DDIT (E), NEW DELHI vs M/S. ACCURATE EDUCATION & RESEARCH SOCIETY, GHAZIABAD
ITA 5819/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. SUPER CASSETTES INDUSTRIES LTD., NOIDA
ITA 4442/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, GHAZIABAD vs SH. ISRAR AHMED, GHAZIABAD
ITA 3539/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. ALANKIT ASSIGNMENT LTD., NEW DELHI
ITA 2095/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. SARVSHAKTIMAN TRADERS PVT. LTD., DELHI
ITA 2033/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ADIT, NEW DELHI vs M/S. AT KEARNEY LTD., NEW DELHI
ITA 5575/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
ADIT, NEW DELHI vs M/S AT KEARNEY LTD., NEW DELHI
ITA 5574/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, NEW DELHI vs M/S. SUPER CASSETTES INDUSTRIES LTD., NOIDA
ITA 4453/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, ROHTAK vs M/S. STOCKHOME INDIA LTD., NEW DELHI
ITA 2355/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. LAXMAN INDUSTRIAL RESOURCES LTD., NEW DELHI
ITA 647/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
DCIT, NEW DELHI vs SH. SANJEEV KUMAR, DELHI
ITA 4995/DEL/2010[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, NEW DELHI vs M/S. LAXMAN INDUSTRIAL RESOURCES LTD., NEW DELHI
ITA 306/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
EMCEE PHARMACEUTICALS PVT. LTD.,KOLKATA vs ACIT, CIRCLE - 11, KOLKATA, KOLKATA
ITA 253/KOL/2016[2000-2001]Status: DisposedITAT KolkataAY 2000-2001
M/S CHUNDER KHATORE & ASSOCIATES,KOLKATA vs INCOME TAX OFFICER, WARD - 54(1), KOLKATA, KOLKATA
ITA 2489/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
A.C.I.T CIR - 54,KOLKATA, KOLKATA vs M/S LOVELOCK & LEWES, KOLKATA
ITA 2256/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
D.C.I.T CIR - 3,KOLKATA, KOLKATA vs M/S MANTORA OIL PRODUCTS LTD, KOLKATA
ITA 1911/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
M/S. B.S. ENGINEERING ENTERPRISE,KOLKATA vs DCIT, CIRCLE - 50, KOLKATA, KOLKATA
ITA 97/KOL/2012[2007-08]Status: DisposedITAT KolkataAY 2007-08
ITO, WARD - 3(4), KOLKATA, KOLKATA vs M/S. BISCO METAL & POWER PVT. LTD., JHARKHAND
ITA 1566/KOL/2010[2007-08]Status: DisposedITAT KolkataAY 2007-08
DILIP KUMAR SARAWGI,MUMBAI vs ITO WD 14(1)(2), MUMBAI
ITA 3304/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 10(1), MUMBAI vs SHAILEE CAPITAL SERVICES P.LTD, MUMBAI
ITA 2327/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
JAYSHREE PETROCHEMICALS P.LTD,MUMBAI vs DCIT CEN CIR 33, MUMBAI
ITA 1286/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NARGIS MAMDANI,MUMBAI vs ITO 20(2)(3), MUMBAI
ITA 7320/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NARGIS MAMDANI,MUMBAI vs ITO 20(2)(3), MUMBAI
ITA 7319/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
KAMLESH GALIA,MUMBAI vs ACIT 17(2), MUMBAI
ITA 7036/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 11(1)(3), MUMBAI vs PANORAMA FILMS, MUMBAI
ITA 6137/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10