Commissioner of Income Tax vs. Atyam Suryanarayana
ITTA/165/2010HC TelanganaHBHC01012797201020 June 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY15 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- (Central)-1 v. NRA Iron & Steel (P) Ltd.696 citing15 SCC 529 · 2019
- Point E COT v. Vijay Agricultural Industries37 citing294 ITR 610 · 2007 · HC
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