Commissioner of Income Tax-II, vs. M/s. Gulf Oil Corporation Ltd.,
ITTA/170/2010HC TelanganaHBHC01005767201023 June 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY4 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Manjunatha Cotton & Ginning Factory2,590 citing359 ITR 565 · 2013 · HC · Read judgment
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