The Commissioner of Income Tax III, vs. Sri Ravi Sanghi
ITTA/168/2010HC TelanganaHBHC01037140201023 June 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY18 pages
Cases cited in this judgment(5)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Chennai Properties & Investments Ltd. v. CIT381 citing373 ITR 673 · 2015 · SC
- Allied Motors (supra); CIT v. Podar Cement Pvt Ltd.244 citing226 ITR 625 · 1997 · SC
- Karanpura Development Co. Ltd. v. CIT157 citing44 ITR 362 · 1962 · SC · Read judgment
- Sultan Bros. (P) Ltd. v. CIT148 citing51 ITR 353 · 1964 · SC
- Rayala Corporation Pvt. Ltd. v. ACIT89 citing386 ITR 500 · 2016 · SC · Read judgment
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