Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
SHIVKUMAR MIRCHANDANI,MUMBAI vs ITO 16(2)(2), MUMBAI
ITA 7054/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 10(1)(3), MUMBAI vs TRENDSETTER CONSTRUCTION P. LTD, MUMBAI
ITA 7023/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 10(1)(3), MUMBAI vs TRENDSETTER CONSTRUCTION P. LTD, MUMBAI
ITA 7022/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 8(3), MUMBAI vs SAR ENGINEERING LTD, MUMBAI
ITA 6954/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
STATE STREET SYNTEL SERVICES P.LTD,MUMBAI vs DCIT RG 8(3), MUMBAI
ITA 6912/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CEN CIR 7, MUMBAI vs WIZCRAFT INTERNATIONAL ENTERTAINMENT P.LTD, MUMBAI
ITA 6876/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
YASHPAL B PICHHOLIYA,MUMBAI vs ASST CIT CIR 14(1), MUMBAI
ITA 6211/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CC 39, MUMBAI vs SADBHAV LAND P.LTD,
ITA 599/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CIR 6(1), MUMBAI vs INDORIGIN ELECTRIC LTD, MUMBAI
ITA 5436/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
G.R. PANDYA SHARE BROKING LTD,MUMBAI vs ACIT CC 13, MUMBAI
ITA 533/MUM/2014[2000-01]Status: DisposedITAT MumbaiAY 2000-01
RAVI MOHAN GEHI,MUMBAI vs DCIT 20(2), MUMBAI
ITA 5127/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CMS INFO SYSTEMS P. LTD,MUMBAI vs ADDL CIT 5(3), MUMBAI
ITA 5038/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JEWELLMARK INDIA P.LTD,MUMBAI vs ITO 8(2)(1), MUMBAI
ITA 432/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 16(2), MUMBAI vs SHREE RAMDEV METAL MART, MUMBAI
ITA 4172/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CC 41, MUMBAI vs CLASSIC ELECTIRCALS LTD, MUMBAI
ITA 4085/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASST CIT CEN CIR 46, MUMBAI vs SUN INVESTMENTS P. LTD, MUMBAI
ITA 4077/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SUJATA N SHAH,MUMBAI vs ITO 16(1)(4), MUMBAI
ITA 4009/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUSHILA ASHOK KATARIA,MUMBAI vs ITO WD 12(3)(4), MUMBAI
ITA 3984/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 7(2), MUMBAI vs SKY LITE ELECTRO FIXTURES P.LTD, MUMBAI
ITA 3867/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 7(2)(4), MUMBAI vs SWAL CORPORATION LTD, MUMBAI
ITA 3846/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SWASTIK DEVELOPMENTS,MUMBAI vs ITO WD 16(1)(4), MUMBAI
ITA 3437/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GAGAN INTERNATIONAL,MUMBAI vs ITO 23(1)(2), MUMBAI
ITA 3255/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO 23(2)(3), MUMBAI vs INDIRA RASHTRIYA KAMGAR SAHAKARI SOCIETY LTD, MUMBAI
ITA 3253/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NILESH C CHHEDA,MUMBAI vs ITO WD 14(1)(3), MUMBAI
ITA 3246/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
GOOD MORNING,MUMBAI vs CIT 15, MUMBAI
ITA 2533/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PFIZER LTD,MUMBAI vs ADDL CIT RG 8(2), MUMBAI
ITA 2241/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 5(2)(2), MUMBAI vs JANUS INVESTMENT P.LTD, MUMBAI
ITA 2218/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 5(2) (2), MUMBAI vs JANUS INVESTMENTS P.LTD, MUMBAI
ITA 2165/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 5(2) (2), MUMBAI vs JANUS INVESTMENTS P.LTD, MUMBAI
ITA 2164/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 14(3)(2), MUMBAI vs P R SYNDICATE, MUMBAI
ITA 1895/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
