Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
ACIT, NEW DELHI vs SH. UMESH GUPTA, NEW DELHI
ITA 3828/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs SH. UMKAL HEALTHCARE PVT. LTD., NEW DELHI
ITA 3827/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S HARSORIA HEALTHCARE PVT. LTD., GURGAON
ITA 3158/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SH. YOGESH DANG, DELHI
ITA 2292/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S MODIPON LTD.,MODINAGAR vs ADDL. (TDS), GHAZIABAD
ITA 2276/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S MODIPON LTD.,MODINAGAR vs ADDL. (TDS), GHAZIABAD
ITA 2275/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. HARSORIA HEALTHCARE PVT. LTD., GURGAON
ITA 225/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SAIC INDIA PVT. LTD.,NOIDA vs DCIT, NEW DELHI
ITA 6464/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. HARSH INTERNATIONAL (P) LTD., NEW DELHI
ITA 3135/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. HARSH INTERNATIONAL (P) LTD., NEW DELHI
ITA 3134/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. HARSH INTERNATIONAL PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2930/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. HARSH INTERNATIONAL PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2929/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, NEW DELHI vs SHRI GAUTAM GUPTA, NEW DELHI
ITA 1353/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. ROLLS ROYCE ENERGY SYSTEMS INDIA PVT. LTD,NEW DELHI vs DCIT, NEW DELHI
ITA 5638/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs SH. RAJ THAKUR, NEW DELHI
ITA 4292/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
RAJ THAKUR,NEW DELHI vs ITO, NEW DELHI
ITA 4261/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
A.C.I.T CIR - 2,ASANSOL, ASANSOL vs SHRI MRITUNJOY MUKHERJEE, BURDWAN
ITA 1183/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
D.C.I.T CC - XX,KOLKATA, KOLKATA vs M/S G.S.ATWAL & CO (ENGINEERS) PVT LTD, KOLKATA
ITA 1165/KOL/2013[2011-12]Status: DisposedITAT KolkataAY 2011-12
DCIT, CIRCLE - 10, KOLKATA, KOLKATA vs TRISYS ON THE NET PVT. LTD., KOLKATA
ITA 1547/KOL/2011[2006-07]Status: DisposedITAT KolkataAY 2006-07
ASANSOL DURGAPUR DEVELOPMENT AUTHORITY,DURGAPUR vs CIT, DURGAPUR, DURGAPUR
ITA 756/KOL/2010[-----------]Status: DisposedITAT Kolkata
ITO, CHENNAI vs ARUNACHALAM NACHAMMAI, CHENNAI
ITA 198/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
U.RAMBABU,CHENNAI vs ITO, CHENNAI
ITA 1924/CHNY/2010[2007-08]Status: DisposedITAT ChennaiAY 2007-08
THE COMMISSIONER OF INCOME TAX vs M/S TEACHERS CO-OPERATIVE SOCIETY LTD
RP/789/2015ITAT Karnataka
B.MANOHAR,JAYANT PATEL
COMMISSIONER OF INCOME TAX vs M/S KAREEMS
RP/95/2013ITAT Karnataka
B.MANOHAR,JAYANT PATEL
WESTILIFE DEVELOPMENT LTD,MUMBAI vs PR CIT 5, MUMBAI
ITA 688/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MAHESH KUMAR PODDAR,MUMBAI vs ITO WD 26(2)(2), MUMBAI
ITA 1511/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
LRN TECHNOLOGY AND CONTENT SOLUTIONS (INDIA) P.LTD,MUMBAI vs DCIT CIR 9(2), MUMBAI
ITA 329/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JUHIS IDEA MERCANTILE P LTD,MUMBAI vs PR CIT 6, MUMBAI
ITA 2619/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 8(1), MUMBAI vs RAMAKANT GAGGAR, MUMBAI
ITA 1286/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SOMNATH K LANDGE,NAVI MUMBAI vs ITO 22(3)(4), NAVI MUMBAI
ITA 1254/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11