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ITO vs Trendsetter Construction P. Ltd… | ITAT Mumbai 2016 | BharatTax

Home/ITO 10(1)(3), MUMBAI vs. TRENDSETTER CONSTRUCTION P. LTD, MUMBAI

ITO 10(1)(3), MUMBAI vs. TRENDSETTER CONSTRUCTION P. LTD, MUMBAI

ITA 7022/MUM/2014Status: DisposedITAT Mumbai24 June 2016AY 2010-11

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